Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

C.I.T vs DABUR PHARMA LTD

ITA - 1122 / 2008ITAT Delhi
29/9/2008

COMMISSIONER OF INCOME TAX vs EDS ELECTRONICS DATA SYSTEMS (INDIA) P.LTD.

ITA/734/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

29/9/2008

COMMISSIONER OF INCOME TAX vs JMD INTERNATIONAL

ITA - 1140 / 2008ITAT Delhi
29/9/2008

THE COMMISSIONER OF INCOME TAX vs SRI.B.MOHANACHANDRAN NAIR

ITA/87/2008ITAT Kerala
26/9/2008

COMMISSIONER OF INCOME TAX,TRIVANDRUM vs SRI.B.MOHANACHANDRAN NAIR,MANGAD,KOLLAM

ITA/86/2008ITAT Kerala
26/9/2008

COMMISSIONER INCOME TAX vs CHANDI RAM

ITA/466/2007ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI

25/9/2008

THE COMMISSIONER OF IT vs M/S IQBAL SINGH & CO

ITA/86/2006ITAT Punjab & Haryana
25/9/2008

COMMNR. OF CENTRAL EXCISE, KANPUR vs M/S. NEW DECENT FOOTWEAR INDUSTRIES

C.A. No.-001140-001140 - 2003ITAT SC
25/9/2008

COMMISSIONER OF INCOME TAX DELHI II vs L.T.OVERSEAS P.LTD.

ITA - 1103 / 2008ITAT Delhi
24/9/2008

JOHN WYETH and BROTHERS LTD., BOMBAY. vs C.I.T.-II, BOMBAY.

ITR/6/1992ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA

23/9/2008

COMMISSIONER OF INCOME TAX-I vs HAKAM SINGH

ITA/400/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY TEWARI

23/9/2008

M/S CHAMAN LAL AMAR NATH AND CO. vs C I T AND ORS.

ITA/218/2008ITAT Punjab & Haryana
23/9/2008

COMMISSIONER OF INCOME TAX-IV, DELHI vs M/S HCL COM NET SYSTEMS & SERVICES LTD.

CIVIL APPEAL No. 5800/2008ITAT SC

2 Judges

23/9/2008

COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.

ITA/1143/2008ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

23/9/2008

COMMISSIONER OF INCOME TAX DELHI III vs NAND KISHORE AGGARWAL

ITA - 301 / 2008ITAT Delhi
23/9/2008

COMMR.OF INCOME TAX-IV,DELHI vs M/S HCL COMNET SYSTEMS & SERVICES LD

C.A. No.-005800-005800 - 2008ITAT SC
23/9/2008

SHREYANS INDUSTRIES LTD.,PUNJAB vs COMMR.OF INCOME TAX-I,LUDHIANA

C.A. No.-005855-005855 - 2008ITAT SC
23/9/2008

COMMNR. OF CUSTOMS, NEW DELHI vs M/S. SONY INDIA LTD

C.A. No.-008236-008236 - 2002ITAT SC
23/9/2008

COMMISSIONER OF INCOME TAX vs TOSHA INTERNATIONAL LTD.

ITA - 1143 / 2008ITAT Delhi
23/9/2008

M/S JAY KAY INTERNATIONAL vs C I T

ITA/245/2008ITAT Punjab & Haryana
22/9/2008

COMMISSIONER OF INCOME TAX vs FAG PRECISION BEARING LTD.

ITR/5/1994ITAT Gujarat
22/9/2008

THE COMMISSIONER OF INCOME TX vs MOSER BAER INDIA LTD.

ITA - 824 / 2008ITAT Delhi
22/9/2008

M/S SOCIETEX

ITA/1497/2006ITAT Delhi
22/9/2008

M/S SOCIETEX

ITA/1332/2006ITAT Delhi
22/9/2008

THE COMMISSIONER OF INCOME TAX, MUMBAI-VI vs DESIGN and AUTOMATION(ENGG) BOMBAY P.LTD

ITXA/147/2002ITAT Bombay

HON'BLE SHRI JUSTICE DR. S. RADHAKRISHNAN, HON'BLE SHRI JUSTICE S.J. KATHAWALLA

19/9/2008

THE COMMISSIONER OF INCOME TAX,PANAJI-GOA. vs M/S BENCOMAR HOTELS(GOA) PVT.LTD.,COLVA-GOA.

TXA/3/2004ITAT Bombay
19/9/2008

CENTRAL GOVT.EMP. CONSUMER COO vs COMMISSIONER OF INCOME TAX

ITA/407/2007ITAT Delhi

HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE RAJIV SHAKDHER

19/9/2008

C.I.T vs GIVO LTD

ITA - 1081 / 2008ITAT Delhi
18/9/2008

THE COMMISSIONER OF INCOME TAX II vs JCB INDIA LTD.

ITA - 1061 / 2008ITAT Delhi
17/9/2008

C.I.T vs HYBRID RICE INTERNATIONAL PVT LTD

ITA - 1060 / 2008ITAT Delhi
17/9/2008