Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,370 total)
KALAWATI AGARWAL
ITA - 273 / 2011ITAT Delhi
THE COMM. OF IT, FARIDABAD vs M/S VOITH PAPER FABRIC IND. LTD.
ITA/777/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF IT vs PUNEET CHUGH
ITA/498/2005ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
CIT KARNAL vs MARKET COMMITTEE PIPLI
ITA/669/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II CHD. vs PARNEETA GOYAL
ITA/278/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs VINOD CHUGH
ITA/953/2008ITAT Punjab & Haryana
M/S TITANOR COMPONENTS LTD vs CIT & ANR
ITA - 24 / 1999ITAT Delhi
THE COMMISSIONER OF IT-I vs RANA GURJIT SINGH
ITA/396/2005ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF INCOME TAX vs M/S SATNAM OIL MILLS LTD.
ITA/419/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMETAX vs M/S HANSA AGENCIES PVT. LTD.
ITA/180/2002ITAT Punjab & Haryana
THE COMMISSIONER INCOME TAX PKL vs M/S CREATIVE ENGINEERS AND CONSTRU PKL
ITA/259/2003ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs ASIAN HOTELS LTD.
ITA/656/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs SAFETAG INTERNATIONAL INDIA PVT LTD
ITA/355/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
HARYANA STATE COOP. SUPPLY & MKT. FED. vs JOINT COMMISSIONER OF INCOME TAX
ITA/597/2006ITAT Punjab & Haryana
CIT vs JOGINDERPAL
ITA - 235 / 2011ITAT Delhi
INDRAKUMAR PATODIA vs THE INCOME TAX OFFICER 24 (2) (4)
WP/2364/2010ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE MRS. JUSTICE MRIDULA BHATKAR
AGGARWAL ENGINNERING CO. vs ASSTT. COMM. JALLANDHAR
ITA/816/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX vs NAVIN VERMA
ITA/558/2006ITAT Punjab & Haryana
THE COMMISSIONER INCOME TAX vs M/S NUCHEM LTD
ITA/66/2004ITAT Punjab & Haryana
CIT vs M/S ESCORTS LTD.
ITA - 14 / 1999ITAT Delhi
CIT vs VARUN BEHL
ITA - 134 / 2011ITAT Delhi
CIT vs ASHWANI KUMAR GUPTA
ITA - 117 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/688/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C I T vs ATTAR SINGH
ITA/555/2008ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S FARIDABAD ENTERTAINMENT PVT. LTD.
ITA/530/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
THE COMMISSIONER OF INCOME TAX vs C.SIVANANDAN
ITA/30/2010ITAT Kerala
HONOURABLE MR.JUSTICE B.P.RAY,HONOURABLE MR.JUSTICE C.N.RAMACHANDRAN NAIR
CIT, PANCHKULA vs MOHAN SINGH CHANDAIL VPO. RAMGARH (PANCHKULA)
ITA/952/2008ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/692/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/699/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX , KARNAL vs M/S OM OVERSEAS, SHIV NAGAR, PANIPAT
ITA/698/2010ITAT Punjab & Haryana