Recent Judgments

COMMR. OF INCOME TAX KARNAL vs SUBHASH MITTAL

C.I.T., AMRITSAR vs BALDEV RAJ MEHRA

COMMISSIONER OF INCOME TAX vs SUBHASH MITTAL

RAVI HALDIYA vs COMMI OF INCOME TAX andORS

COMMISSIONER OF INCOME TAX FARIDABAD vs M/S SANWARIA BANQUETS

CIT, FARIDABAD vs M/S OM PARKASH AND SONS FARIDABAD

COMM. OF INCOME TEX-I, LDH vs M/S METALMAN AUTO PVT. LTD., LDH

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX vs RAKESH CHAWLA

COMMISSIONER OF INCOME TAX vs G T M SYNTHETICS LTD.

CIT vs MICROSOFT CORP PVT LTD

M/S DEVA SINGH SHAM SINGH vs C I T AND ANR.

CIT vs JAI DEV

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

DY.DIR. OF I.T. vs SHANTI DEVI PROGRESSIVE EDU.SOCY

CIT vs TUAREG MARKETING PVT LTD

CIT vs SAINIK MINING AND ALLIED SERVICES LTD

CIT vs M/S HARYANA WAREHOUSING CORP

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

COMM. OF INCOME TAX, KARNAL vs M/S DURGA TRADERS, ISMAILABAD

THE COMMISSIONER OF INCOME TAX F.BAD vs M/S PRECISION GALVANISING WORKS F.BAD

CIT vs VATIKA HOTELS PVT LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs USHA COMPUTEL PVT LTD

CIT vs VATIKA HOTELS PVT LTD

CIT, FARIDABAD vs LAJJA RAM

CIT-II vs HARMOHAN KAUR

COMMISSIONER OF INCOME TAX, FARIDABAD vs M/S RUBBER UDYOG VIKAS (P) LTD.

CIT, FARIDABAD vs M/S LAKHANI RUBBER UDYOG LTD.

CIT, FARIDABAD vs M/S LAKHANI FOOTWEAR LTD. FARIDABAD

CIT, LUDHIANA vs M/S S.G. EXPORTS, LUDHIANA

CIT-IIT, AMRITSAR vs TEJINDER SINGH

RBF RIG CORPORATION, MUMBAI vs THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI

2 Judges

RBF RIG CORPN., MUMBAI vs COMMISSIONER OF CUSTOMS(IMPORTS)MUMBAI