Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

COMMISSIONER OF INCOME TAX vs INVENSYS INDIA PVT LTD

ITA - 1156 / 2010ITAT Delhi
17/8/2010

COMMISSIONER OF INCOME TAX vs MEGHA TOWERS PVT LTD

ITA - 1150 / 2010ITAT Delhi
17/8/2010

VODAFONE ESSAR CELLULAR LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/1742/2009ITAT Kerala
17/8/2010

AVTAR SINGH vs CIT, AAYAKAR BHAWAN PATIALA

ITA/480/2009ITAT Punjab & Haryana
17/8/2010

IQBAL SINGH vs CIT, AAYAKAR BHAWAN PATIALA

ITA/482/2009ITAT Punjab & Haryana
17/8/2010

CIT vs NAVEEN GERA

ITA/736/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

17/8/2010

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA - 1223 / 2010ITAT Delhi
17/8/2010

COMMISSIONER OF INCOME TAX vs EXPO MECANIQUE MARKETING PVT LTD

ITA - 1154 / 2010ITAT Delhi
17/8/2010

NEW TECH STEELS PVT LTD

ITA - 1215 / 2010ITAT Delhi
16/8/2010

NEW TECH STEELS PVT LTD vs COMMISSIONER OF INCOME TAX

ITA - 1214 / 2010ITAT Delhi
16/8/2010

NEW TECH STEELS PVT LTD

ITA - 1209 / 2010ITAT Delhi
16/8/2010

DIRECTOR OF INCOME TAX vs DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST

ITA - 1146 / 2010ITAT Delhi
16/8/2010

CIT vs EXPO CENTRE

ITA - 1143 / 2010ITAT Delhi
16/8/2010

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S VICTOR FORGINGS

ITA/301/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

16/8/2010

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S F.C.SONDHI AND COMPANY (P) LTD.

ITA/299/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

16/8/2010

COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD

ITA/1133/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

16/8/2010

DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST

ITA/361/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

16/8/2010

CIT vs ROHIT ANAND

ITA/1135/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

16/8/2010

DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST

ITA - 361 / 2007ITAT Delhi
16/8/2010

COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD

ITA - 1133 / 2010ITAT Delhi
16/8/2010

CIT vs ROHIT ANAND

ITA - 1135 / 2010ITAT Delhi
16/8/2010

SOUTH EAST IMPEX PVT LTD

ITA - 1164 / 2010ITAT Delhi
13/8/2010

CIT vs PANEM COAL MINES LTD

ITA - 1123 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX , KARNAL vs M/S SHIV SHAKTI EXPORTS PANIPAT

ITA/267/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

13/8/2010

SHASHI KIRAN vs COMMISSIONER OF INCOME TAX, KARNAL

ITA/129/2010ITAT Punjab & Haryana
13/8/2010

COMMISSIONER OF INCOME TAX vs SURAJ DEVI

ITA/811/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

13/8/2010

POWER FINANCE CORPO LTD vs ADDL COMMISSIONER OF INCOME TAX

ITA - 1097 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR AGARWAL

ITA - 804 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX vs SURAJ DEVI

ITA - 811 / 2010ITAT Delhi
13/8/2010

POWER FINANCE CORP LTD vs ADDL COMMISSIONER OF INCOME TAX

ITA - 1093 / 2010ITAT Delhi
13/8/2010