Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

COMMISSIONER OF INCOME TAX vs ARUN KUMAR JAIN

ITA - 1119 / 2010ITAT Delhi
13/8/2010

GODREJ AND BOYCE MANUFACTURING CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX AND 2 ORS.

WP/758/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/8/2010

GODREJ AND BOYCE MFG. CO. LTD. vs DY. CIT RG. 10 (2) AND ANR.

ITXA/626/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1102 / 2010ITAT Delhi
12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1087 / 2010ITAT Delhi
12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1086 / 2010ITAT Delhi
12/8/2010

CIT HISAR vs M/S TRUCK OPERATOR ASSOCIAITON HANSI

ITA/382/2009ITAT Punjab & Haryana
12/8/2010

THE COMMISSIONER OF INCOME TAX vs SOM DUTT GARGI

ITA/65/2002ITAT Punjab & Haryana
12/8/2010

COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD

ITA/1122/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

12/8/2010

CIT vs GREEN TECH TOWER BUILDERS PVT LTD

ITA/1113/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

12/8/2010

COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD

ITA - 1122 / 2010ITAT Delhi
12/8/2010

CIT vs GREEN TECH TOWER BUILDERS PVT LTD

ITA - 1113 / 2010ITAT Delhi
12/8/2010

CIT vs DINESH JAIN-HUF

ITA - 1088 / 2010ITAT Delhi
12/8/2010

CIT vs DINESH JAIN-HUF

ITA - 1085 / 2010ITAT Delhi
12/8/2010

THE COMMISSIONER OF INCOME TAX vs THE SOCIETY OF PRESENTATION SISTERS

ITA/169/2010ITAT Kerala
11/8/2010

THE COMMISSIONER OF INCOME TAX, CALICUT vs M/S.NOBERT HOUSE, MANATHAWADY

ITA/131/2010ITAT Kerala
11/8/2010

C.I.T.BIKANER vs M/S J.R.CONSTRUCTION COMPANY

ITA/72/2010ITAT Rajasthan
11/8/2010

COMMISSIONER OF INCOME TAX vs JACKSON HOUSE

ITA/544/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

11/8/2010

CIT vs SHELL BITUMEN INDIA PVT LTD

ITA/815/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

11/8/2010

COMMISSIONER OF INCOME TAX vs JACKSON HOUSE

ITA/103/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

11/8/2010

COMMISSIONER OF INCOME TAX vs ANSUN MULTITECH INDIA PVT LTD

ITA - 1070 / 2010ITAT Delhi
10/8/2010

COMMISSIONER OF INCOME TAX vs JSRS UDYOG LTD

ITA - 1066 / 2010ITAT Delhi
10/8/2010

COMMISSIONER OF INCOME TAX vs DSIDC

ITA - 1062 / 2010ITAT Delhi
10/8/2010

COMMISSIONER OF INCOME TAX vs DRAVID INVESTMENT PVT LTD

ITA - 1061 / 2010ITAT Delhi
10/8/2010

C I T vs M/S DESH BHAGAT MEMORIAL EDUCATION TRUST

ITA/346/2008ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

10/8/2010

M/S S.N.EXPORTS vs COMMISSIONER OF INCOME TAX, PUNJAB

ITA/362/2010ITAT Punjab & Haryana
10/8/2010

C I T vs M/S SHRI SADHWA

ITA/248/2008ITAT Punjab & Haryana
10/8/2010

C I T vs M/S SHRI SADHWA

ITA/247/2008ITAT Punjab & Haryana
10/8/2010

COMMISSIONER OF INCOME TAX vs JINDAL PHOTO LTD

ITA/192/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

10/8/2010

COMMISSIONER OF INCOME TAX vs KRISHNA MARUTI LTD

ITA - 1067 / 2010ITAT Delhi
10/8/2010