Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

NEW TECH STEELS PVT LTD

ITA - 1209 / 2010ITAT Delhi
16/8/2010

DIRECTOR OF INCOME TAX vs DLF QUTAB ENCLAVE COMPLEX EDUCATIONAL CHARITABLE TRUST

ITA - 1146 / 2010ITAT Delhi
16/8/2010

CIT vs EXPO CENTRE

ITA - 1143 / 2010ITAT Delhi
16/8/2010

COMMISSIONER OF INCOME TAX-I JALANDHAR vs M/S VICTOR FORGINGS

ITA/301/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

16/8/2010

COMMISSIONER OF INCOME TAX JALANDHAR vs M/S F.C.SONDHI AND COMPANY (P) LTD.

ITA/299/2010ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

16/8/2010

COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD

ITA/1133/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

16/8/2010

DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST

ITA/361/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

16/8/2010

CIT vs ROHIT ANAND

ITA/1135/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

16/8/2010

DIRECTOR OF INCOME TAX (EXEMPT vs PRADAN PROPERTY HOLDING TRUST

ITA - 361 / 2007ITAT Delhi
16/8/2010

COMMISSIONER OF INCOME TAX vs HLT FINANCE PVT LTD

ITA - 1133 / 2010ITAT Delhi
16/8/2010

CIT vs ROHIT ANAND

ITA - 1135 / 2010ITAT Delhi
16/8/2010

SOUTH EAST IMPEX PVT LTD

ITA - 1164 / 2010ITAT Delhi
13/8/2010

CIT vs PANEM COAL MINES LTD

ITA - 1123 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX , KARNAL vs M/S SHIV SHAKTI EXPORTS PANIPAT

ITA/267/2010ITAT Punjab & Haryana

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL

13/8/2010

SHASHI KIRAN vs COMMISSIONER OF INCOME TAX, KARNAL

ITA/129/2010ITAT Punjab & Haryana
13/8/2010

COMMISSIONER OF INCOME TAX vs SURAJ DEVI

ITA/811/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

13/8/2010

POWER FINANCE CORPO LTD vs ADDL COMMISSIONER OF INCOME TAX

ITA - 1097 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX vs SUSHIL KUMAR AGARWAL

ITA - 804 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX vs SURAJ DEVI

ITA - 811 / 2010ITAT Delhi
13/8/2010

POWER FINANCE CORP LTD vs ADDL COMMISSIONER OF INCOME TAX

ITA - 1093 / 2010ITAT Delhi
13/8/2010

COMMISSIONER OF INCOME TAX vs ARUN KUMAR JAIN

ITA - 1119 / 2010ITAT Delhi
13/8/2010

GODREJ AND BOYCE MANUFACTURING CO. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX AND 2 ORS.

WP/758/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/8/2010

GODREJ AND BOYCE MFG. CO. LTD. vs DY. CIT RG. 10 (2) AND ANR.

ITXA/626/2010ITAT Bombay

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE J.P. DEVADHAR

12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1102 / 2010ITAT Delhi
12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1087 / 2010ITAT Delhi
12/8/2010

COMMISSIONER OF INCOME TAX vs DINESH JAIN HUF

ITA - 1086 / 2010ITAT Delhi
12/8/2010

CIT HISAR vs M/S TRUCK OPERATOR ASSOCIAITON HANSI

ITA/382/2009ITAT Punjab & Haryana
12/8/2010

THE COMMISSIONER OF INCOME TAX vs SOM DUTT GARGI

ITA/65/2002ITAT Punjab & Haryana
12/8/2010

COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD

ITA/1122/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

12/8/2010

CIT vs GREEN TECH TOWER BUILDERS PVT LTD

ITA/1113/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

12/8/2010