Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX vs ULTRATECH FINANCE & INVESTMENT LTD
ITA - 1122 / 2010ITAT Delhi
CIT vs GREEN TECH TOWER BUILDERS PVT LTD
ITA - 1113 / 2010ITAT Delhi
CIT vs DINESH JAIN-HUF
ITA - 1088 / 2010ITAT Delhi
CIT vs DINESH JAIN-HUF
ITA - 1085 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs THE SOCIETY OF PRESENTATION SISTERS
ITA/169/2010ITAT Kerala
THE COMMISSIONER OF INCOME TAX, CALICUT vs M/S.NOBERT HOUSE, MANATHAWADY
ITA/131/2010ITAT Kerala
C.I.T.BIKANER vs M/S J.R.CONSTRUCTION COMPANY
ITA/72/2010ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs JACKSON HOUSE
ITA/544/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs SHELL BITUMEN INDIA PVT LTD
ITA/815/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs JACKSON HOUSE
ITA/103/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs ANSUN MULTITECH INDIA PVT LTD
ITA - 1070 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs JSRS UDYOG LTD
ITA - 1066 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DSIDC
ITA - 1062 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DRAVID INVESTMENT PVT LTD
ITA - 1061 / 2010ITAT Delhi
C I T vs M/S DESH BHAGAT MEMORIAL EDUCATION TRUST
ITA/346/2008ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE AJAY KUMAR MITTAL
M/S S.N.EXPORTS vs COMMISSIONER OF INCOME TAX, PUNJAB
ITA/362/2010ITAT Punjab & Haryana
C I T vs M/S SHRI SADHWA
ITA/248/2008ITAT Punjab & Haryana
C I T vs M/S SHRI SADHWA
ITA/247/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs JINDAL PHOTO LTD
ITA/192/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX vs KRISHNA MARUTI LTD
ITA - 1067 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs NOBLE RESOURCES & TRADING PVT LTD
ITA - 1074 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SUBRATO BHATTACHARYA
ITA - 1033 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHAL HOLDINGS & CAPITAL
ITA/1031/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
SHIMLA COLD STORAGE P.LTD. vs INCOME TAX OFFICER
ITA/137/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
CIT vs SHARP BUSINESS SYSTEM INDIA LTD
ITA - 1130 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VISHAL HOLDINGS & CAPITAL
ITA - 1031 / 2010ITAT Delhi
TIRUPATI VENKATESHWAR COLONIZERS PVT LTD vs COMMISSIONER OF INCOME TAX
ITA - 1022 / 2010ITAT Delhi
CIT-III. LUDHIANA vs SHREE DURGA MATA MANDIR TRUST
ITA/172/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs BHARAT ALUMINIUM COMPANY LTD.
ITA/930/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs SILTECH ENGINEERING PVT LTD
ITA/1082/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
