Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
COMMISSIONER OF INCOME TAX DELHI XI vs M/S SHAHI EXPORT HOUSE
ITA/106/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX vs SHYAM TEX INTERNATIONAL LTD
ITA/321/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 266 / 2009ITAT Delhi
CIT vs SILTECH ENGINEERING PVT LTD
ITA - 1082 / 2010ITAT Delhi
CIT vs SHASHI INTERNATIONAL PVT LTD
ITA - 1081 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SIR SHADI LAL ENTERPRISES LTD
ITA - 1057 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs OP CHANANA
ITA - 1056 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SEVEN SEAS FINCAP P LTD
ITA - 1052 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DALMIA BROS PVT LTD
ITA - 1047 / 2010ITAT Delhi
KUSHAL PRASAD MANHAR vs COMMISSIONER OF INCOME
TAXC/12/2010ITAT Chhattisgarh
HON'BLE SHRI JUSTICE I.M. QUDDUSI ,HON'BLE SHRI JUSTICE NAWAL KISHORE AGARWAL
CIT, FARIDABAD vs AJAY SHARMA FARIDABAD
ITA/150/2010ITAT Punjab & Haryana
CIT, FARIDABAD vs ROSHNI DEVI NEW DELHI
ITA/341/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs KAPIL JAIN
ITA/613/2009ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA/280/2008ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 235 / 2008ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 258 / 2009ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs TRIVENI ENGINEERING & INDUSTRIES LTD.
ITA - 236 / 2008ITAT Delhi
CIT vs SMS DEMAG PVT LTD
ITA - 1075 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX JALANDHAR-II vs M/S SULTANPUR LODHI PRIMARY COOP.
ITA/323/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
C.I.T. CENTRAL, JAIPUR vs ASHOK KUMAR GAVADIA
ITA/82/2010ITAT Rajasthan
C.I.T. CENTRAL, JAIPUR vs PAWAN KUMAR GAVADIA
ITA/83/2010ITAT Rajasthan
M/S V.K.TIMBER PVT. LTD. vs COMMISSIONER INCOME TAX(APPEALS), KARNAL AND ANR.
ITA/321/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHIANA vs G.L.BASSI
ITA/130/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX LUDHIANA vs GIRDHARI LAL BASSI
ITA/129/2005ITAT Punjab & Haryana
COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II COMMISSIONERATE & ORS. ETC. vs M/S. TARPAULIN INTERNATIONAL & ORS. ETC.
CIVIL APPEAL No. 5341/2005ITAT SC
2 Judges
COMMNR.OF CENTRAL EXCISE, CHENNAI-II vs M/S. TARPAULIN INTERNATIONAL
C.A. No.-005341-005341 - 2005ITAT SC
COMMISSIONER OF INCOME TAX vs VXL TECHNOLOGIES LTD
ITA - 1015 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs RAY BAN SUN OPTICS INDIA LTD
ITA - 1009 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs PARAMOUNT COMMUNICTIONS LTD.
ITA/287/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
CIT vs RICE INDIA EXPORTS LTD
ITA/924/2010ITAT Delhi
HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN
