COMMISSIONER OF INCOME TAX vs. SEVEN SEAS FINCAP P LTD

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ITA - 1052 / 2010HC Delhi05 August 20101 pages
For Petitioner: PL BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . . 12 . ITA 1052/2010 . COMMISSIONER OF INCOME TAX ..... Appellant Through Mrs.Prem Lata Bansal, Advocate . versus . . SEVENSEAS FINCAP P LTD ..... Respondent Through none . . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . . O R D E R 05.08.2010 . CM No.13290/2010 (exemption) Allowed, subject to all just exceptions. ITA No.1052/2010 Let the matter be listed on 30th September, 2010. . . CHIEF JUSTICE . . . MANMOHAN, J AUGUST 05, 2010 nm

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