TIRUPATI VENKATESHWAR COLONIZERS PVT LTD vs. COMMISSIONER OF INCOME TAX
ITA - 1022 / 2010HC Delhi06 August 20101 pages
For Petitioner: SALIL KAPOOR
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IN THE HIGH COURT OF DELHI AT NEW DELHI . ITA 1022/2010 . TIRUPATI VENKATESHWAR COLONIZERS PVT LTD ..... Appellant Through : Mr. Salil Kapoor, Adv. . versus . COMMISSIONER OF INCOME TAX ..... Respondent Through : Ms. Prem Lata Bansal, Adv . CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE MANMOHAN . O R D E R 06.08.2010 . . Mr. Salil Kapoor, learned counsel appearing on behalf of assessee/appellant submitted that the appeal has been rendered infructuous. It is accordingly dismissed. . . . . CHIEF JUSTICE . . MANMOHAN, J AUGUST 06, 2010 AK .
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