Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,294 total)

COMMISSIONER OF INCOME TAX vs STANCHART IMPEX LTD

ITA - 1184 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs SENIOR BUILDERS LTD

ITA - 1182 / 2010ITAT Delhi
20/8/2010

SOHAN SINGH vs CIT JALANDHAR AND ANR.

ITA/354/2010ITAT Punjab & Haryana
20/8/2010

AJMERA HOUSING CORPORATION & ANR. ETC. ETC. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 6827/2010ITAT SC

2 Judges

20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA/1192/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

COMMISSIONER OF INCOME TAX vs BAJRANG LAL BANSAL

ITA/182/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA/1191/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

20/8/2010

AJMERA HNG.CORP.& ANR.ETC.ETC. vs COMMISSIONER OF INCOME TAX

C.A. No.-006827-006848 - 2010ITAT SC
20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA - 1192 / 2010ITAT Delhi
20/8/2010

COMMISSIONER OF INCOME TAX vs MAHESH KUMAR

ITA - 1191 / 2010ITAT Delhi
20/8/2010

DABUR INDIA LTD. vs COMMISSIONER OF INCOME TAX

ITA/481/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

19/8/2010

COMMISSIONER OF INCOME TAX vs ASHOK KUMAR GUPTA

ITA - 1176 / 2010ITAT Delhi
19/8/2010

M/S LIBERTY GROUP MARKETING DIVISION, KARNAL vs COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA

ITR/1/2010ITAT Punjab & Haryana
18/8/2010

BRIJ MOHAN BHATIA vs INCOME TAX APPELLATE TRIBUNAL & ANR.

ITA/593/2006ITAT Punjab & Haryana
18/8/2010

COMM. OF INCOME TAX vs M/S GAGNEJA TRADERS

ITA/157/1999ITAT Punjab & Haryana
18/8/2010

COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.

ITA/277/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MS. JUSTICE REVA KHETRAPAL

18/8/2010

COMMISSIONER OF INCOME TAX NEW DELHI vs M/S NOBLE RESOURCES & TRADING PVT. LTD

ITA/225/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

18/8/2010

COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.

ITA - 278 / 2008ITAT Delhi
18/8/2010

COMMISSIONER OF INCOME TAX vs VLS FINANCE LTD.

ITA - 277 / 2008ITAT Delhi
18/8/2010

COMMISSIONER OF INCOME TAX vs SIAL SBEC BIOENERGY LTD.

ITA - 1222 / 2010ITAT Delhi
17/8/2010

COMMISSIONER OF INCOME TAX vs INVENSYS INDIA PVT LTD

ITA - 1156 / 2010ITAT Delhi
17/8/2010

COMMISSIONER OF INCOME TAX vs MEGHA TOWERS PVT LTD

ITA - 1150 / 2010ITAT Delhi
17/8/2010

VODAFONE ESSAR CELLULAR LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX

ITA/1742/2009ITAT Kerala
17/8/2010

AVTAR SINGH vs CIT, AAYAKAR BHAWAN PATIALA

ITA/480/2009ITAT Punjab & Haryana
17/8/2010

IQBAL SINGH vs CIT, AAYAKAR BHAWAN PATIALA

ITA/482/2009ITAT Punjab & Haryana
17/8/2010

CIT vs NAVEEN GERA

ITA/736/2010ITAT Delhi

HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE MR. JUSTICE MANMOHAN

17/8/2010

PIONEER OVERSEAS CORPORATION vs ADDITIONAL DIRECTOR OF INCOME TAX

ITA - 1223 / 2010ITAT Delhi
17/8/2010

COMMISSIONER OF INCOME TAX vs EXPO MECANIQUE MARKETING PVT LTD

ITA - 1154 / 2010ITAT Delhi
17/8/2010

NEW TECH STEELS PVT LTD

ITA - 1215 / 2010ITAT Delhi
16/8/2010

NEW TECH STEELS PVT LTD vs COMMISSIONER OF INCOME TAX

ITA - 1214 / 2010ITAT Delhi
16/8/2010