Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

COMMISSIONER OF INCOME TAX vs BHULLAN MAL GUPTA HUF GURGAON

ITA/58/2008ITAT Punjab & Haryana
10/3/2011

COMMISSIONER OF INCOME TAX vs M/S SAI METAL WORKS

ITA/125/2004ITAT Punjab & Haryana
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2042 / 2010ITAT Delhi
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2041 / 2010ITAT Delhi
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2040 / 2010ITAT Delhi
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2029 / 2010ITAT Delhi
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2043 / 2010ITAT Delhi
10/3/2011

ASIA SATELLITE TELECOMMUNICATIONS CO LTD vs ASST DIRECTOR OF INCOME TAX

ITA - 2031 / 2010ITAT Delhi
10/3/2011

M/S. HANS STEEL ROLLING MILL vs COMMNR. OF CENTRAL EXCISE, CHANDIGARH

C.A. No.-002715-002715 - 2003ITAT SC
10/3/2011

CIT vs TALAGANG CO-OPERATIVE GROUP

ITA - 481 / 2011ITAT Delhi
9/3/2011

M/S BAJAJ MOTORS PVT. LTD. vs COMMISSIOER OF INCOME TAX,FARIDABAD

ITA/75/2003ITAT Punjab & Haryana
9/3/2011

THE COMMISSIONER OF INCOME TAX vs PEPSICO INDIA HOLDING P.LTD.

ITA/574/2007ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

9/3/2011

COMMISSIONER OF INCOME TAX vs THE SIMBHAOLI SUGAR MILLS LTD.

ITA/1391/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

9/3/2011

COMMISSIONER OF INCOME TAX vs THE SIMBHAOLI SUGAR MILLS LTD.

ITA - 1362 / 2009ITAT Delhi
9/3/2011

COMMISSIONER OF INCOME TAX vs THE SIMBHAOLI SUGAR MILLS LTD.

ITA - 1391 / 2009ITAT Delhi
9/3/2011

CIT vs DAMCO SOLUTIONS PVT LTD

ITA - 470 / 2011ITAT Delhi
8/3/2011

CIT vs HUMAN CARE CHARITABLE TRUST

ITA - 468 / 2011ITAT Delhi
8/3/2011

SAHARA INDIA SAVINGS & INVESTMENT CORPORATION LTD

ITA/482/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

7/3/2011

M/S HERO CYCLES LTD. LUDHIANA vs COMMISSIONER OF INCOME TAX, LUDHIANA AND ANR

ITA/803/2010ITAT Punjab & Haryana
4/3/2011

THE COMMISSIONER OF INCOME TAX vs M/S STEEL STRIPS

ITA/176/2003ITAT Punjab & Haryana
4/3/2011

Commissioner of Income Tax-1, vs Agricultural Market Committee,

ITTA/31/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

Commissioner of Income Tax-I vs Agricultural Market Committee

ITTA/9/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

Commissioner of Income Tax-I vs Agricultural Market Committee

ITTA/29/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

Commissioner of Income Tax-1, Visakhapatnam vs Agricultural Market Committee, Chintapalli

ITTA/26/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

Commissioner of Income Tax-1 vs Agricultural Market Committee

ITTA/19/2011ITAT Telangana
4/3/2011

Commissioner of Income Tax-1, vs Agricultural Market Committee,

ITTA/21/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

Commissioner of Income Tax-I vs Agricultural Market Committee

ITTA/5/2011ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

4/3/2011

COMMISSIONER OF INCOME TAX vs CITI FINANCE CONSUMER FINANCE LTD

ITA - 447 / 2011ITAT Delhi
4/3/2011

COMMISSIONER OF INCOME TAX vs CITI FINANCE CONSUMER FINANCE INDIA LTD

ITA - 451 / 2011ITAT Delhi
4/3/2011

CIT vs ESCORTS LTD

ITA - 435 / 2011ITAT Delhi
3/3/2011