Commissioner of Income Tax-I vs. Agricultural Market Committee
ITTA/5/2011HC TelanganaHBHC01013020201104 March 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN4 pages
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- COMMISSIONER OF INCOME TAX AND ANOTHER v. SWARNAGIRI WIRE INSULATIONS P. LTD.5 citing349 ITR 245 · 2012 · HC
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