CIT vs. ESCORTS LTD
ITA - 435 / 2011HC Delhi03 March 20111 pages
For Petitioner: RASHMI CHOPRA
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 03.03.2011 . Present: Ms. Rashmi Chopra, Advocate for the appellant. None for the respondent. . + ITA No. 435/2011 . We may observe that the Tribunal decided three appeals relating to three different assessment years on the same ground, one appeal filed against the order i.e. ITA No. 2105/2010 has already been dismissed by this Court on 6th January, 2011. On the same reasons, this appeal is also dismissed. . . A.K. SIKRI, J. . M.L. MEHTA, J. MARCH 03, 2011 . . . . . . 7 #
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