Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
CIT vs SARLA JAIN
ITA/525/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs ALMA MATER AGENCIES PVT LTD
ITA - 527 / 2011ITAT Delhi
CIT vs SARLA JAIN
ITA - 525 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs DHARAMSHILA CANCER FOUNDATION & RESEARCH CENTRE
ITA - 524 / 2011ITAT Delhi
C I T vs M/S BICYCLE WHEELS
ITA/91/2008ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX I LUDHIANA vs M/S KUMAR BUILDERS
ITA/879/2010ITAT Punjab & Haryana
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL
COMMERCIAL TAXES OFFICER vs M/S JALANI ENTERPRISES
C.A. No.-002558-002558 - 2011ITAT SC
MUKUNDAKAM SHARMA ANIL R. DAVE
COMMISSIONER OF INCOME TAX vs RANBAXY LABORATORIES LTD
ITA/377/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMISSIONER OF INCOME TAX vs LATE SHRI C.R. DASS
ITA/610/2009ITAT Delhi
GUFFIC CHEM P. LTD. ETC. vs C.L.T., BELGAUM & ANR.
CIVIL APPEAL No. 2522/2011ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX-II, JALANDHAR vs M/S INDIAN AUTO INDUSTRIES, ETC, PHAGWARA
ITA/861/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX-II, AMRITSAR vs NARESH KUMAR KOHLI ETC.
ITA/880/2010ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX,TVM vs STATE BANK OF TRAVANCORE,TVM
ITA/126/2009ITAT Kerala
COMMR.OF COMMERCIAL TAXES vs CHITRAHAR TRADERS
C.A. No.-002686-002686 - 2011ITAT SC
MUKUNDAKAM SHARMA ANIL R. DAVE
COMMI. OF IT, LUDHIANA vs M/S KANIN (INDIA), B-XXX, LUDHIANA`
ITA/873/2010ITAT Punjab & Haryana
MR. JUSTICE ADARSH KUMAR GOEL,MR JUSTICE JASWANT SINGH
C.I.T., CENTRAL, JAIPUR vs BHERU LAL SURANA
ITA/40/2011ITAT Rajasthan
ABHAY MANOHAR SAPRE,CM TOTLA
C.I.T., CENTRAL, JAIPUR vs BHERU LAL SURANA
ITA/37/2011ITAT Rajasthan
ABHAY MANOHAR SAPRE,CM TOTLA
C.I.T., CENTRAL, JAIPUR vs BHERU LAL SURANA
ITA/36/2011ITAT Rajasthan
ABHAY MANOHAR SAPRE,CM TOTLA
C.I.T., CENTRAL, JAIPUR vs BHERU LAL SURANA
ITA/75/2010ITAT Rajasthan
C.I.T.HISAR vs M/S DABWALI TRANSPORT COMPANY
ITA/872/2010ITAT Punjab & Haryana
JAYANT AGRO ORGANICS LIMITED vs INCOME TAX OFFICER 8(2)(1) AND 3 ORS.
WP/118/2011ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SMT. JUSTICE R.S. DALVI
HARRISONS MALAYALAM LTD., W/I, KOCHI-3 vs THE ASST. COMMISSIONER OF INCOME TAX
ITA/290/2010ITAT Kerala
HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE THE CHIEF JUSTICE MR. J.CHELAMESWAR
HUKAM CHAND JAIN vs I T O KOTA
ITA/325/2009ITAT Rajasthan
COMMISSIONER OF INCOME TAX vs M/S LIBERTY ENTERPRISES
ITA/864/2010ITAT Punjab & Haryana
HARRISONS MALAYALAM LTD,WILLINGDON vs THE ASST.COMMISSIONER OF INCOME TAX,EKM
ITA/286/2010ITAT Kerala
M/S VIMAL ALLOYS LTD vs COMMISSIONER OF IT
ITA/475/2005ITAT Punjab & Haryana
M/S RAM GOPAL HARBANS LAL ETC vs COMMISSIONER OF INCOME TAX, HISSAR
ITA/132/2011ITAT Punjab & Haryana
M/S.SRILAKSHMI GANESWARA ENTERPRISES KHA vs THE INCOME TX OFFICER WARD-I KHAMMAM
ITTA/23/1999ITAT Telangana
B.PRAKASH RAO,R.KANTHA RAO
COMMISSIONER OF INCOME TAX vs JAYPEE DSC VENTURES LTD.
ITA/357/2010ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
CIT vs LUXOR INTERNATIONAL P LTD
ITA - 485 / 2011ITAT Delhi