DIRECTOR OF INCOME TAX vs. DHARAMSHILA CANCER FOUNDATION & RESEARCH CENTRE
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.03.2011 . Present: Ms. Prem lata Bansal, Sr. Advocate with Mr. Deepak Anand, Jr. Standing Counsel for the Revenue. Mr.Prakash Kumar, Advocate for the respondent/assessee. . + ITA 524/2011 . The ITAT has followed its own orders in respect of this very assessee pertaining to assessment years 2002-03, 2003-04, 2004-05 and 2005-06. Against that order, the Revenue has come up in appeal in ITA 1416/2009 which was dismissed by this Court vide orders dated 11th January, 2010. SLP against those orders have also been dismissed. In these circumstances, we are of the opinion that no question of law arises in this appeal and is accordingly dismissed. . . . A.K. SIKRI, J. . M.L.MEHTA, J. MARCH 18, 2011 skb . . 3#
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