Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
CIT vs INTERRA INFORMATION TECHNOLOGIES INDIA PVT LTD
ITA - 979 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX DELHI VI vs V.R.V.BREWERIES BOTTLING INDUSTRIES LTD.
ITA - 117 / 2008ITAT Delhi
CIT vs VICTORIA FOODS PVT LTD
ITA/61/2011ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs M/S VRV BREWERIES & BOTTELING
ITA/594/2005ITAT Delhi
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
THE COMMISSIONER OF INCOME TAX vs M/S V.R.V. BREWERIES & BOTTELI
ITA/559/2006ITAT Delhi
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL,HON'BLE MR. JUSTICE RAJIV SHAKDHER
DIT 1 INTERNATIONA TAXATION vs INTELSAT CORPORATION
ITA - 977 / 2011ITAT Delhi
CIT vs RB NARAIN SUGAR MILLS LTD
ITA - 976 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHIV NARAIN AGGARWAL DECD THR LRS
ITA/690/2010ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
COMMNR. OF CUSTOMS EXCISE, NEW DELHI vs M/S. LIVING MEDIA(INDIA) LTD
C.A. No.-008627-008628 - 2002ITAT SC
CIT vs ABHIPRA CAPITAL LTD
ITA - 1008 / 2011ITAT Delhi
VISHAL TOOLS & FORGINGS PVT. LTD. vs CIT, JALANDHAR
ITA/124/2011ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S MONOFLEX INDIA P.LTD. & AN
LPA/842/2003ITAT Delhi
SWETA ESTATES PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA - 870 / 2011ITAT Delhi
DHARAMPAL PREMCHAND LTD vs COMMISSIONER OF CENTRAL EXCISE
CEAC/20/2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX- LTU MUMBAI vs ASIAN PAINTS LTD
ITXA/4994/2010ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE A.A. SAYED
CIT vs DHARAM PAL BINDAL
ITA - 950 / 2011ITAT Delhi
CIT vs ABHIPRA CAPITAL LTD
ITA - 986 / 2011ITAT Delhi
CIT vs BONANZA PORTFOLIO LTD
ITA/833/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
EURO CHAMBERS INDIA P.LTD. vs COMMISSIONER OF INCOME TAX DELHI
ITA - 858 / 2007ITAT Delhi
CIT vs GAS AUTHORITY OF INDIA LTD
ITA - 806 / 2011ITAT Delhi
CIT vs INTEGRATED FINLEASE P LTD
ITA - 946 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX EXEMPTIONS vs MAYO COLLEGE OLD BOYS ASSOCIATION
ITA - 945 / 2011ITAT Delhi
CIT vs RB NARAIN SUGAR MILLS LTD
ITA/942/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs RB NARAIN SUGAR MILLS LTD
ITA - 942 / 2011ITAT Delhi
COMMISSIONER OF CENTRAL EXCISE, BELAPUR, MUMBAI vs RDC CONCRETE (INDIA) P. LTD.
CIVIL APPEAL No. 4409/2010ITAT SC
2 Judges
COMMNR. OF CENTRAL EXCISE, MUMBAI vs M/S. KALVERT FOODS INDIA PVT. LTD
C.A. No.-004500-004502 - 2003ITAT SC
CIT vs CHARU MERCHANDISING PVT LTD
ITA/930/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs CHARU MERCHANDISING PVT LTD
ITA/929/2011ITAT Delhi
HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA
CIT vs NEW LINE DEVELOPERS P LTD
ITA - 932 / 2011ITAT Delhi
CIT vs CHARU MERCHANDISING PVT LTD
ITA - 930 / 2011ITAT Delhi