CIT vs. RB NARAIN SUGAR MILLS LTD

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ITA - 976 / 2011HC Delhi18 August 20111 pages
For Petitioner: RASHMI CHOPRA

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#zM o/o18.O8.2011 Present: Ms Rashmi Chopra, Adv. for the appellant. + tTAs 97L|2OLL &976l2OLt * In view of order of this Court dated 07.03.20tL passed in LPA No. 457/2OtI dismissing the appeal of the revenue raising the same issue pertaining to same assessee for the Assessment Year 2006-07, these appeals are also dismissed ,+Wy(, - l")-- A.K. SrKRr, J. g-ry.Cq. M.L. MEHTA; J. AUGUST 18, 2O11 awanish a-:r 2011:DHC:14575-DB

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