Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,073 total)

COMMISSIONER OF INTEREST TAX vs VISISTH CHAY VYAPAR LTD.

ITA/689/2009ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

ROLLATAINERS LTD vs COMMISSIONER OF INCOME TAX

ITA/127/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION

ITA/493/2008ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLCE NEW DELHI

ITA - 663 / 2008ITAT Delhi
30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI

ITA - 648 / 2008ITAT Delhi
30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI

ITA - 647 / 2008ITAT Delhi
30/8/2011

DIRECTOR OF INCOME TAX vs ROLLS ROYCE PLC, NEW DELHI

ITA - 650 / 2008ITAT Delhi
30/8/2011

ROLLS ROYCE SINGAPORE PVT. LTD. vs ASSISTANT DIRECTOR OF INCOME TAX

ITA-1278/2010ITAT Delhi
30/8/2011

ROLLS ROYCE PLC vs DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION

ITA-493/2008ITAT Delhi
30/8/2011

COMMISSIONER OF INCOME TAX vs VISISTH CHAY VYPAPAR LTD.

ITA-689/2009ITAT Delhi
30/8/2011

ROLLATAINERS LTD. vs COMMISSIONER OF INCOME TAX

ITA-127/2011ITAT Delhi
30/8/2011

ROLLS-ROYCE PLC vs DIRECTOR OF INCOME TAX CIRCLE 2(1) INTENATIONAL TAXATION

ITA - 493 / 2008ITAT Delhi
30/8/2011

M/S AIR LIQUIDE NORTH INDIA PVT. LTD vs COMMNR. OF CENTRAL EXCISE, JAIPUR -I

C.A. No.-000043-000043 - 2005ITAT SC
30/8/2011

COMMNR. OF CENTRAL EXCISE, MEERUT-II vs M/S. SUNDSTRAND FORMS P.LTD

C.A. No.-004077-004077 - 2003ITAT SC
30/8/2011

MOD CREATIONS PVT. LTD. vs INCOME TAX OFFICER

ITA/1158/2007ITAT Delhi
29/8/2011

COMMISSIONER OF INCOME TAX, BILASPUR vs MULLAH SHEIKH ZUZERBHAI, BILASPUR

ITA/13/2004ITAT Chhattisgarh
28/8/2011

The Commissioner of Income Tax -V, vs M/S Secunderabad Club

ITTA/422/2006ITAT Telangana

V.V.S.RAO,RAMESH RANGANATHAN

27/8/2011

The Commissioner of Income Tax-V vs The Armed Forces Officers Co.Op Housing Society Ltd

ITTA/78/2007ITAT Telangana

CHALLA KODANDA RAM,G.CHANDRAIAH

27/8/2011

COMMISSIONER OF INCOME TAX I vs M/S MEGA PACKAGES

ITA/145/2011ITAT Punjab & Haryana
24/8/2011

TAS HOLDINGS PVT LTD vs INCOME TAX OFFICER

ITA/805/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

24/8/2011

CIT vs GULSHAN CHEMICALS LTD

ITA - 997 / 2011ITAT Delhi
24/8/2011

UNIFLEX CABLES LTD. vs COMMNR., CENTRAL EXCISE, SURAT-II

C.A. No.-005870-005870 - 2005ITAT SC
24/8/2011

Commissioner Of Income Tax Jabalpur vs M/S Khemchand Motilal Jain Tobacco Ltd.

ITR/42/1998ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE KRISHN KUMAR LAHOTI

23/8/2011

Commissioner of Income Tax-2, vs Agricultural Market Committee,

ITTA/207/2011ITAT Telangana

GODA RAGHURAM,N.RAVI SHANKAR

23/8/2011

Commissioner of Income Tax-I, vs M/s. Coromandel Hotesl Pvt. Ltd.,

ITTA/302/2011ITAT Telangana

GODA RAGHURAM,N.RAVI SHANKAR

23/8/2011

CIT vs KASHYAP MOTORS PVT LTD

ITA/670/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/8/2011

DIRECTOR OF INCOME TAX vs MUSHTAQ AHMED VAKIL

ITA/1000/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/8/2011

CIT vs KASHYAP MOTORS PVT LTD

ITA/673/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/8/2011

CIT vs RAJINDER KASHYAP

ITA/627/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/8/2011

CIT vs RAJINDER KASHYAP

ITA/582/2011ITAT Delhi

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

23/8/2011