Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,253 total)
THE COMMISIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA/458/2009ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA/414/2009ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX -XVII vs DPS, NEW DELHI
ITA - 787 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA - 780 / 2009ITAT Delhi
THE COMMISIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA - 458 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA - 414 / 2009ITAT Delhi
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-900/2010ITAT Delhi
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-898/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-787/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-780/2009ITAT Delhi
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-612/2010ITAT Delhi
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-611/2010ITAT Delhi
DELHI PUBLIC SCHOOL vs COMMISSIONER OF INCOME TAX
ITA-610/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-458/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-414/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX-XVII vs DPS, NEW DELHI
ITA/345/2009ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
COMMISSIONER OF INCOME TAX vs DELHI PUBLIC SCHOOL
ITA-345/2009ITAT Delhi
COMMISSIONER OF INCOME TAX vs HARNARAIN
ITA-2072/2010ITAT Delhi
KCA ALLIED SERVICES PVT LTD vs ITO WARD 5(1)
ITA - 1187 / 2011ITAT Delhi
INTEGRATED DATA BASE & RESEARCH CENTRE PVT LTD vs INCOME TAX OFFICER
ITA - 1186 / 2011ITAT Delhi
THE COMMISSIONER OF INCOME TAX-4 (3), MUMBAI. vs M/S. KOTAK SECURITIES LIMITED, MUMBAI.
ITXA/3111/2009ITAT Bombay
HON'BLE SHRI JUSTICE J.P. DEVADHAR, HON'BLE SHRI JUSTICE A.A. SAYED
THE COMMISSIONER OF INCOME TAX vs INDIAN RENEWABLE ENERGY DEVELOPMENT LTD.
ITA - 1234 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs INDIAN RENEWABLE ENERGY DEVELOPMENT LTD.
ITA - 1238 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs INDIAN RENEWABLE ENERGY DEVELOPMENT LTD.
ITA - 1228 / 2009ITAT Delhi
THE COMMISSIONER OFINCOME TAX vs INDIAN RENEWABLE ENERGY DEVELOPMENT LTD.
ITA - 1235 / 2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs INDIAN RENEWABLE ENERGY DEVELOPMENT LTD.
ITA - 1229 / 2009ITAT Delhi
CIT vs IFFCO TOKIO GENERAL INSURANCE CO LTD
ITA - 1165 / 2011ITAT Delhi
INDO EUROPEAN BREWERIES LTD. vs INCOME TAX OFFICER 4(2)(2) MUMBAI AND 2 ORS.
WP/2000/2011ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE A.A. SAYED
LOK HOUSING AND CONSTRUCTION LIMITED vs THE DEPUTY COMMISISIONER OF INCOME TAX (OSD) RANGE-8(1) AND 2 ORS.
WP/1634/2011ITAT Bombay
HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE A.A. SAYED
CIT vs MEERA KAPOOR
ITA - 1171 / 2011ITAT Delhi
