Recent Judgments

THE COMMISSIONER OF INCOME TAX vs M/S JAGATJIT INDUSTRIES LTD.

M/S JAGAJIT INDUSTRIES LTD vs DY. COMMR OF I.T.

JAGATJIT INDUSTRIES LTD vs DY.COMMR.OF INCOME TAX,CENTRAL-VI

M/S ATMA RAM PROPERTIES PRIVATE LIMITED

M/S JAGATJIT INDUSTRIES LIMITED GURGAON vs DY. COMMISSIONER OF INCOME TAX

VENAD PROPERTIES PRIVATE LIMITED

JAGATJIT INDUSTRIES LTD. vs DY.COMMR.OF INCOME TAX,CENTRAL-VI

COMMISSIONER OF INCOME TAX vs M/S JAGATJIT INDUSTRIES LIMITED

ICICI BANK LTD. vs DY. COMMISSIONR OF INCOME TAX CIRCLE3(1) AND ANR.

HON'BLE SHRI JUSTICE DR. D.Y. CHANDRACHUD, HON'BLE SHRI JUSTICE A.A. SAYED

COMMISSIONER OF INCOME TAX, CHD vs EXECUTIVE ENGINEER CONTRUCTION DIVISION

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA

COMMISSIONER OF INCOME TAX FARIDABAD vs ESCORTS EMPLOYEES ANCILLARIES

MR. JUSTICE HEMANT GUPTA,MR. JUSTICE GURMEET SINGH SANDHAWALIA

COMMR. OF INCOME TAX DELHI & ORS vs B.K.BHAGAT

COMMISSIONER OF INCOME TAX vs MEERA CHATTERJEE

M/S. ESSEL PROPACK LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

Date of order: 9th November, 2011 vs ASHA DALMIA

COMMISSIONER OF INCOME TAX vs MEERA CHATTERJEE

CIT vs FRANCIS WACZIARG

Commissioner of Income Tax-IV

The Commissioner of Income Tax-X

ASST.COMMISSIONER INCOME TAX,11 vs MAJOR DEEPAK MEHTA

CIT vs SHRUTI FASTENERS LTD

CIT vs AMWAY INDIA ENTERPRISES PVT LTD

COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES PVT. LTD.

COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES

COMMISSIONER OF INCOME TAX vs M/S ASAHI INDIA SAFETY GLASS LTD.

COMMISSIONER OF INCOME TAX vs M/S ASAHI INDIA SAFETY GLASS LTD.

COMMISSIONER OF INCOME TAX vs M/S AMWAY INDIA ENTERPRISES PVT. LTD.

Sood Brij & Associates

COMMISSIONER OF INCOME TAX-II, LUDHIANA vs M/S AYON CYCLES LTD.

MR. JUSTICE M.M. KUMAR,MR. JUSTICE ALOK SINGH

THE COMMISSIONER OF INCOME TAX vs SQL STAR INTERNATIONAL LTD.