The Commissioner of Income Tax-V vs. The Armed Forces Officers Co.Op Housing Society Ltd
ITTA/78/2007HC TelanganaHBHC01004508200727 August 2011Bench: CHALLA KODANDA RAM,G.CHANDRAIAH43 pages
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- C. In J.P. Builders v. A. Ramadas Rao5 citing1 SCC 429 · 2011
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