Recent Judgments

COMMISSIONER OF INCOME TAX, SEC-14, HISAR vs MARKET COMMITTEE JAKHAL

COMMISSIONER OF INCOME TAX, PATIALA vs M/S RAKHRA TECHNOLOGIES PVT LTD

HIVE COMMUNICATIONS PVT LTD

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

HIVE COMMUNICATIONS PVT LTD

COMMISSIONER OF INCOME TAX I vs M/S LALJIT HOSIERY

COMMISSIONER OF INCOME TAX, PATIALA vs M/S RAKHRA TECHNOLOGIES PVT LTD

M/S RAJ WOOLLEN INDUSTRIES, THR'H ANIL NATH ETC vs COMMISSIONER OF INCOME TAX, KARNAL

CIT vs SADHANA FOUNDATION

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

CIT vs SADHANA FOUNDATION

CIT vs CHAABI ADVERTISING

CIT vs ENERGY INFRASTRUCTURE INDIA LTD

CIT vs ENERGY INFRASTRUCTURE INDIA LTD

COMMISSIONER OF INCOME TAX, HISAR vs MARKET COMMITTEE FATEHABAD

CIT, CHANDIGARH vs AMIT JAIN, M/S EURO EXPORTS

COMMISSIONER OF INCOMET TAX vs M/S NAHAR SPINNIG MILLS

COMMISSIONER OF INCOME TAX KARNAL vs M/S ACCENT FOR LIVING G.T. ROAD PANIPAT

COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH vs M/S. DOABA STEEL ROLLING MILLS.

2 Judges

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. DOABA STEEL ROLLING MILLS

M/S. GAMMON INDIA LTD. vs COMMNR. OF CUSTOMS, MUMBAI

CHANDNA IMPEX P.LTD. vs COMMR.OF CUSTOMS

THE COMMISSIONER OF INCOME TAX vs NATIONAL TYRES & RUBBER

ASHOK CHADDHA vs INCOME TAX OFFICER

HON'BLE MR. JUSTICE A.K.SIKRI,HON'BLE MR. JUSTICE M.L. MEHTA

THE COMMISSIONER OF INCOME TAX,COCHIN vs M/S.LAKSHMI HOSPITAL

COMMISSIONER OF CUSTOMS, CALCUTTA vs G.C. JAIN

M/S RAJMAL LAKHICHAND vs COMMR.CEN.EXC.& CUSTOMS AURANGABAD

THE COMMISSIONER OF INCOME TAX vs SRI.A.V.MADHAVAN

M/s. Bharat Gears Limited vs Commissioner of Income-Tax, Central I

Gutta Venkata Rama Devi vs The Income Tax Officer

V.V.S.RAO,RAMESH RANGANATHAN

THE COMMISSIONER OF INCOME TAX, COCHIN vs THE THIRUVAMBADI RUBBER CO.LTD

Commissioner of Income Tax, Guntur. vs Agricultural Market Committee, Narasaraopet.

V.V.S.RAO,RAMESH RANGANATHAN