CIT vs. INTERRA INFORMATION TECHNOLOGIES INDIA PVT LTD

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ITA - 979 / 2011HC Delhi19 August 20111 pages
For Petitioner: NP SAHNI

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 19.08.2011 . Present: Mr. Ruchesh Sinha, Advocate for Mr. N.P. Sahni, Advocate for the Revenue. . . +ITA 979/2011 . The Tribunal in the impugned order has followed its earlier orders in respect of the same assessee relating to the same issue pertaining to the assessment years, 2002-03 and 2003-04. The Revenue had filed appeals thereagainst i.e ITA 507/2008 and 160/2009 which were dismissed by this Court affirming the order of the Tribunal. . . In view thereof, no question of law arises in this appeal and is accordingly dismissed. . A.K. SIKRI, J. . M.L. MEHTA, J. AUGUST 19, 2011 skb . 4#

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