Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
DEVENDER GUPTA
THE CIT.B.C-II. vs M/S. GARWARE PLASTICS POLYESTER LTD.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
17~ COMMISSIONER OF INCOME TAX vs M/S.HARRISONS MALAYALAM FINANCIAL SERVIC
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
THE COMMISSIONER OF INCOMETAX vs M/S.HARRISONS MALAYALAM LTD. COCHIN
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs HARRISONS MALAYALAM LTD.
HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN
COMMISSIONER OF INCOME TAX vs GARDEN FINANCE LTD
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA
M/S.M.ABDUL REHUMAN KUNJU vs THE ASSISTANT COMMISSIONER OF INCOME TAX
M/S. SOUTHERN CASHEW EXPORTERS vs THE DEPUTY COMMISSIONER OF INCOME TAX
SRI B V ACHARYA S/O LATE RAMACHANDRA ACHARYA vs SRI N VENKATESHAIAH
V.JAGANNATHAN
CIT vs ADAM ROBERT JOHN MYNOTT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME-TAX vs M/S GLOWTRONICS LTD
B.V.PINTO,D.V.SHYLENDRA KUMAR
COMMISSIONER OF INCOME TAX vs MR.SAKAKIBARA YUTAKA
COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX vs MR.SAKAKIBARA YUTAKA
ESQUIRE MONEY GUARANTEES LIMITED vs BANGALORE STOCK EXCHANGE
K.L.MANJUNATH,V.SURI APPA RAO
ATOMSTROYEXPORT vs THE DEPUTY DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION)-1(1) AND 2 ORS.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION MUMBAI vs BOSTON SCIENTIFIC INTERNATIONAL B.V.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
C I T vs M/S BANSAL IRON SCRAP CO.
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-III vs NABROS PHARMA PVT LTD
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-24 vs ARIF AHMED NANDOLIA
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
M/S HARYANA STATE SMALL INDUSTRIES AND EXPORT vs CIT, PANCHKULA
COMMISSIONER OF INCOMETA VIZ vs M/S RAJAM EXTRACTIONS PVT
GODA RAGHURAM,M.S.RAMACHANDRA RAO
THE COMMISSIONER OF INCOME TAX vs M/S VESESH INFOTECHNICS LIMITEDD
B.MANOHAR,K.SREEDHAR RAO
CIT vs APOLLO FINANCE LTD
THE COMMISSIONER OF INCOME TAX vs M/S ENCORE SOFTWARE LTD
B.MANOHAR,K.SREEDHAR RAO
SHRI D S KUMAR vs THE DEPUTY COMMISSIONER OF INCOME TAX
B.MANOHAR,K.SREEDHAR RAO
DUTRON PLASTICS PVT. LTD. vs DY. C.I.T. (ASSESSMENT)
THE COMMISSIONER OF INCOME TAX-TDS vs M/S KINGFISHER AIRLINES LTD
B.MANOHAR,K.SREEDHAR RAO
CIT vs ASIAN HOTEL (NORTH) LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR