Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

Commissioner of Income Tax, vs Agricultural Market Committee,

ITTA/551/2011ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

7/8/2012

CIT vs LACHMAN DASS BHATIA

ITA/1731/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA/1789/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA/1791/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs S NET FREIGHT INDIA PVT LTD

ITA/296/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

7/8/2012

CIT vs S NET FREIGHT INDIA PVT LTD

ITA/295/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

7/8/2012

CIT vs ANIL KUMAR BHATIA

ITA/1626/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA/2024/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA/1788/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA/2023/2010ITAT Delhi

CASES PERTAINING TO SPL.DIVISION BENCHES

7/8/2012

ZAMEER MIRJA vs THE JOINT COMMISSIONER OF INCOME TAX

ITA/1090/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

7/8/2012

CIT vs S NET FREIGHT INDIA PVT LTD

ITA - 296 / 2012ITAT Delhi
7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA - 1791 / 2010ITAT Delhi
7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA - 1789 / 2010ITAT Delhi
7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA - 2023 / 2010ITAT Delhi
7/8/2012

CIT vs CHETAN DAS LACHMAN DAS

ITA - 1788 / 2010ITAT Delhi
7/8/2012

CIT vs ANIL KUMAR BHATIA

ITA - 1626 / 2010ITAT Delhi
7/8/2012

CIT vs LACHMAN DASS BHATIA

ITA - 1731 / 2010ITAT Delhi
7/8/2012

COMMISSIONE ROF INCOME TAX-VII vs CHETAN DAS LACHMAN DAS

ITA/2021/2010ITAT Delhi
7/8/2012

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI vs BALAJI SHIPPING U.K. LTD MUMBAI

ITXA/3215/2009ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

6/8/2012

DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION) MUMBAI vs BALAJI SHIPPING UK LTD MUMBAI

ITXA/3024/2009ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

6/8/2012

CIT vs RANBIR CHEMCIAL INDIA P. LTD.

ITA/204/2004ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

6/8/2012

M/S.ASPINWALL & CO.LTD vs COMMISSIONER OF INCOMETAX

ITA/30/2001ITAT Kerala
6/8/2012

ISHAAN LABS PVT LTD vs UNION OF INDIA REP BY THE SECRETARY

WP/6585/2004ITAT Karnataka

ARAVIND KUMAR,VIKRAMAJIT SEN (CJ)

6/8/2012

CIT vs DELHI STATE INDUSTRAIL & INFRASTRUCTURE DEV CORP LTD

ITA/1207/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

6/8/2012

CIT vs GRAVS APPLIANCE PVT LTD

ITA/745/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

6/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S STI PRODUCTS INDIA LTD

ITA/1188/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

6/8/2012

THE COMMR OF INCOME TAX vs M/S GOKULDAS EXPORTS

ITA/1195/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

6/8/2012

THE COMMISSIONER OF INCOME TAX vs ST GEORGE EDUCATIONAL TRUST

ITA/899/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

6/8/2012

THE COMMISSIONER OF INCOME TAX vs M JANARDHANA RAO

ITA/3245/2005ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

6/8/2012