Recent Judgments

COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX VI vs NEW TIMBER MARKET ASSOCIATION

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX - CENTRAL - II vs RIDDHI SIDDHI GLUCO BOILS LTD

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-III vs MEGHA INDUSTRIES

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX - III vs PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD.

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF INCOME TAX-III vs KARSANBHAI KHODIDAS PATEL

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

COMMISSIONER OF CENTRAL EXCISE vs INGERSOLL RAND (INDIA) LTD.

Commissioner of Income Tax vs Agricultural Market Committee

GODA RAGHURAM,M.S.RAMACHANDRA RAO

Chief Commissioner of Income Tax vs Sri Talasila Srinivasa Rao

GODA RAGHURAM,M.S.RAMACHANDRA RAO

THE COMMISSIONER OF INCOME TAX vs SRI SUNILA KEERTHI

B.MANOHAR,K.SREEDHAR RAO

THE COMMISSIONER OF INCOME TAX - 2 MUMBAI vs BIRLA GLOBAL ASSET FINANCE CO. LTD.

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

THE COMMISSIONER OF INCOME TAX -III PUNE vs SERICOL INDIA PVT. LTD.

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

THE COMMISSIONER OF INCOME TAX -3 MUMBAI vs RELIANCE INDUSTRIAL INFRASTRUCTURE LTD

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

LAXMANBHAI J. PATEL vs ASST. C I T

THE COMMISSIONER OF INCOME TAX vs DR POOJAR VIJAY CHANNAIAH CTS NO. 9296,

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX vs DR S N SURESH

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX KHIMBHOI vs DR MAHADEV DIXIT

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX vs R MAHADEV DIXIT

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX vs DR SHOBHANA PATTED NO. 613,

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX KHIMBHOL vs DR MAHADEV DIXIT,

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT LTD.,

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,

N.KUMAR,H.S.KEMPANNA

THE COMMISSIONER OF INCOME TAX, vs M/S VEGA AUTO ACCESSORIES PVT. LTD.,

N.KUMAR,H.S.KEMPANNA

COMMISSIONE ROF INCOME TAX-VII vs CHETAN DAS LACHMAN DAS

CIT vs CHETAN DAS LACHMAN DAS

COMMISSIONER OF INCOME TAX, (TDS) CHD vs SUPERINTENDENT OF POLICE YAMUNANAGAR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

ASSTT C I T vs BIRAJ INVESTMENT PVT. LTD.

GOODLUCK AUTOMOBILES PVT.LTD. vs ASSTT. C.I.T.

SMT. KAMALA vs STATE OF KARNATAKA

K.L.MANJUNATH,V.SURI APPA RAO

Commissioner of Income Tax-2, vs Agricultural Market Committee,

GODA RAGHURAM,M.S.RAMACHANDRA RAO