Commissioner of Income Tax vs. Agricultural Market Committee
ITTA/294/2012HC TelanganaHBHC01049133201209 August 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO27 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Addanki Narayanappa v. Bhaskara Krishnappa19 citing3 SCR 400 · 1966 · SC
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