Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

Commissioner of Income Tax-v, vs Sri Ch. Jawahar Babu

ITTA/520/2011ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

14/8/2012

Commissioner of Income Tax-III vs M/s. Soma Enterprises

ITTA/523/2011ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

14/8/2012

THE COMMISSIONER OF INCOME TAX vs SRI KRISHNAPPA

ITA/1133/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

14/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S A S KUPPARAJU BROTHERS

ITA/1233/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

14/8/2012

NAVEEN GERA vs DEPUTY COMMISSIONER OF INCOME TAX

ITA - 1274 / 2010ITAT Delhi
14/8/2012

THE COMMISSIONER OF INCOME TAX vs DR SYED ANWAR

ITA/955/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S I T T I PVT LTD

ITA/541/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S MANGALORE AUTO RICKSHAW AND CAR

ITA/182/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

THE COMMISSIONER OF INCOME TAX -6, MUMBAI vs M/S. MODERN TERRY TOWELS LTD MUMBAI

ITXA/567/2010ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

13/8/2012

NUCHEM LTD. vs ITA TRIBUNAL AND ORS.

ITA/116/2008ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

13/8/2012

GUPTA INTERNATIONAL SHIV NAGAR vs COMMISSIONER OF INCOME TAX KARNAL

ITA/160/2011ITAT Punjab & Haryana
13/8/2012

SHIVA CREDIT SOUHARD SAHAKARI NIYAMIT LIG-41/A, vs INCOME TAX OFFICER,

WP/65781/2012ITAT Karnataka

AJIT J GUNJAL

13/8/2012

COMMISSIONER OF INCOME TAX vs S.PARVATHI MADHAVA

ITA/5037/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

THE COMMISSIONER OF INCOME TAX vs VISHWA BHARATHI VIDYA MANDIR

ITA/1255/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

M/S LUCENT TECHNOLOGIES HINDUSTAN PVT LTD vs THE JOINT COMMISSIONER OF INCOME-TAX

ITA/579/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA (HUF)

ITA/5038/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

THE COMMISSIONER OF INCOME TAX vs SRI C S SUNDER RAJU (HUF)

ITA/38/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

THE COMMISSIONER OF INCOME TAX vs SRI A VASU,

ITA/814/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S SONATA INFORMATION TECHNOLOGY LIMITED,

ITA/78/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA (HUF)

ITA/5036/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S KAREEM SILK INTERNATIONAL LTD

ITA/787/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,

ITA/5034/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

COMMISSIONER OF INCOME TAX vs S.MADHAVA, M/S BELLARY STEEL ROLING MILLS,

ITA/5035/2009ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

13/8/2012

CIT vs CTI SHIPBROKER INDIA PVT LTD

ITA - 450 / 2012ITAT Delhi
13/8/2012

SMT VIJAYA PRABHU vs BANGALORE DEVELOPMENT AUTHORITY

WA/16686/2011ITAT Karnataka

K.L.MANJUNATH,V.SURI APPA RAO

10/8/2012

SRI P SHIVASHANKAR vs COMMISSIONER OF INCOME TAX

WP/13742/2012ITAT Karnataka

H.G.RAMESH

10/8/2012

THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS vs INGERSOLL RAND (INDIA) LTD.

TAXAP/810/2008ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

9/8/2012

COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA

TAXAP/79/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-V vs AREEZ P KHAMBHATA

TAXAP/78/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012

COMMISSIONER OF INCOME TAX-I vs LAXMICHAND P LALWANI

TAXAP/498/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

9/8/2012