COMMISSIONER OF INCOMETA VIZ vs. M/S RAJAM EXTRACTIONS PVT
ITTA/42/2000HC TelanganaHBHC01041927200001 August 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO4 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Woodward Governor India Pvt. Ltd.968 citing312 ITR 254 · 2009 · SC · Read judgment
- Bharat Earth Movers v. CIT901 citing245 ITR 428 · 2000 · SC · Read judgment
- Kedarnath Jute Mfg. Co. Ltd. v. CIT654 citing82 ITR 363 · 1971 · SC · Read judgment
- Calcutta Co. Ltd. v. CIT341 citing37 ITR 1 · 1959 · SC · Read judgment
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