Recent Judgments

CIT vs H A MANAGEMENT CONSULTANTS PVT LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs ASIAN HOTELS LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs ASIAN HOTELS LTD

CIT vs H.A. MANAGEMENT CONSULTANTS PVT. LTD.

CIT vs H A MANAGEMENT CONSULTANTS PVT LTD

UNIVERSAL PACKEAGING and2 ORS vs THE COMMISSIONER OF INCOME TAX -14 and2 ORS

UNI TEX PRODUCTS LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY CITY IV, BOMBAY

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

COLUMBIA SPORTSWEAR COMPANY vs DIRECTOR OF INCOME TAX, BANGALORE

3 Judges

CIT vs NEELKANTH ISPAT UDHYOG PVT LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

COMMR.OF CEN.EXC.& CUSTOMS,BHOPAL vs M/S JAIN BROTHERS

COMMISSIONER OF INCOME TAX vs M/S. DCM SHRIRAM CONSOLIDATED LTD

COMMISSIONER OF INCOME TAX, CENTRAL-III,MUMBAI. vs M/.S.CELLO PLAST., MUMBAI.

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

THE COMMISSIONER OF INCOME TAX - CENTRAL II MUMBAI vs SHETH DEVELOPERS P LTD.

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

COMMISSIONR OF INCOME TAX-I LUDHIANA vs M/S GETRAG HI-TECH GEARS (INDIA) PVT LTD.

SMT. GEETHA vs SRI. BASAVARAJAPPA

N.ANANDA

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

DIRECTOR OF INCOME TAX vs SHIN SATELLITE PUBLIC COMPANY LTD

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

CIT vs AMBIENCE DEVELOPERS & INFRASTRUCTURE PVT LTD

Commissioner of Income Tax-I V vs Development Corporation Ltd.

(O&M) SUDHIR NAGPAL AND ORS. vs INCOME TAX OFFICER, WARD II((3) ABOHAR

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR

M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR

M/S VIDYA DEVI AND ORS. vs ASSISTANT COMMISSIONER OF INCOME TAX, ABOHAR

(O&M) KAMLESH KUMAR AND CO-OWNERS vs CIT, ABOHAR AND ANR.

(O&M) KAMLESH KUMAR AND CO-OWNERS vs COMMISSIONER OF INCOME TAX, ABOHAR AND ANR.

M/S BARCLEYS INTERNATIONAL vs COMMISSIONER OF INCOME TAX-I

M/S RAGHU EXPORTS INDIA P. LTD THRH PARVEEN KUM. vs COMMISSIONER OF INCOME TAX-1, JALANDHAR