Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

AVICHAL PRESS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/759/2011ITAT Gujarat
26/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S SADHU SINGH HAMDARD TRUST

ITA/75/2004ITAT Punjab & Haryana
26/7/2012

COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI

TAXAP/659/2011ITAT Gujarat
26/7/2012

COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI

TAXAP/658/2011ITAT Gujarat
26/7/2012

COMMISSIONER OF INCOME TAX CENTRAL-II vs MANOJ B MANSUKHANI

TAXAP/657/2011ITAT Gujarat
26/7/2012

(O&M) SUDHIR NAGPAL AND ORS. vs INCOME TAX OFFICER, WARD II((3) ABOHAR

ITA/463/2009ITAT Punjab & Haryana
26/7/2012

M/S KAMMAVARI CREDIT CO OPERATIVE vs THE ASST COMMISSIONER OF INCOME TAX

WP/11624/2012ITAT Karnataka

H.G.RAMESH

26/7/2012

CIT vs PAWAN KANSAL

ITA/1130/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

26/7/2012

CIT vs ANOOP GUPTA

ITA/1183/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

26/7/2012

CIT vs PAWAN KANSAL

ITA - 1130 / 2011ITAT Delhi
26/7/2012

M/S LAKSHMINARAYANA SETTY AND SONS vs THE INCOME TAX OFFICER

WP/8530/2012ITAT Karnataka

H.G.RAMESH

25/7/2012

C.I.T. vs GB. SUBH RAO

ITA/161/1999ITAT Chhattisgarh

HON'BLE SHRI JUSTICE ABHAY MANOHAR SAPRE,HON'BLE SHRI JUSTICE G. MINHAJUDDIN

25/7/2012

M/S NIRANJAN RICE EXPORTS PVT LTD vs COMMISISONER OF INCOME TAX-1, JALANDHAR

ITA/405/2011ITAT Punjab & Haryana
25/7/2012

M/S.KOTHARI BUILDERS vs THE DEPUTY COMMISSIONER

WP/42768/2011ITAT Karnataka

H.G.RAMESH

25/7/2012

The Commissioner of Income Tax, vs M/S Vasundhara Wines,

ITTA/453/2011ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

25/7/2012

M/S TEXTLE TRADING COMPANY PATNERSHIPFIR vs COMMISSIOINER OF INCOME TAX AP HYD

ITTA/25/2000ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

25/7/2012

CIT vs GOYAL IMPEX & INDUSTRIES LTD

ITA/207/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

25/7/2012

THE COMMISSIONER OF INCOME TAX, vs SHRI B J DHANMAL JAIN

ITA/742/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

25/7/2012

M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I

ITA/395/2012ITAT Delhi
25/7/2012

M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I

ITA/408/2012ITAT Delhi
25/7/2012

M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I

ITA/407/2012ITAT Delhi
25/7/2012

GOYAL IMPEX and INDUSTRIES LTD vs COMMISSIONER OF INCOME TAX

ITA/816/2010ITAT Delhi
25/7/2012

M/s Asian Hotels (North) Ltd vs Commissioner of Income Tax-I

ITA/406/2012ITAT Delhi
25/7/2012

ASIAN HOTELS NORTH LTD

ITA - 395 / 2012ITAT Delhi
25/7/2012

ASIAN HOTELS NORTH LTD

ITA - 406 / 2012ITAT Delhi
25/7/2012

ASIAN HOTELS NORTH LTD

ITA - 408 / 2012ITAT Delhi
25/7/2012

ASIAN HOTELS NORTH LTD

ITA - 407 / 2012ITAT Delhi
25/7/2012

THE COMMISSIONER OF INCOME TAX vs NANDI SAHAKARI SAKKARE KARKHANA NIYAMIT

ITA/168/2010ITAT Karnataka

DILIP B. BHOSALE,L.NARAYANA SWAMY

24/7/2012

THE COMMISSIONER OF INCOME TAX-3, MUMBAI vs SUNITAA MAKHJIA MUMBAI

ITXA/1026/2010ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

24/7/2012

THE COMMISSIONER OF INCOME TAX,COCHIN vs FORBES EWART & FIGGIS (P) LTD., COCHIN

ITA/24/2002ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN

24/7/2012