Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

THE COMMISSIONER OF INCOMETAX vs M/S.HARRISONS MALAYALAM LTD.

ITA/129/2001ITAT Kerala

HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR.JUSTICE THOTTATHIL B.RADHAKRISHNAN

24/7/2012

ASSTT C I T vs GUJARAT TELEPHONE CABLES LTD.

TAXAP/82/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

24/7/2012

RAMANBHAI B.PATEL HUF vs DY.C.I.T. (ASSESSMENT)

TAXAP/146/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

24/7/2012

RAMANBHAI B.PATEL HUF vs DY.C.I.T. (ASSESSMENT)

TAXAP/144/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

24/7/2012

M/S.ASPINWALL & CO.(TRAV) LTD., KOCHI vs ITAMISSIONER OF INCOME TAX, COCHIN

ITA/203/2000ITAT Kerala
24/7/2012

RAMANBHAI B. PATEL HUF vs THE DY. C.I.T.(ASSESSMENT)

TAXAP/145/2000ITAT Gujarat
24/7/2012

CIT vs FEDERAL MOGUL TPR INDIA LTD

ITA/398/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

24/7/2012

CIT vs FEDERAL MOGUL TPR INDIA LTD

ITA/397/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

24/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S CANARA BANK

ITA/1322/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

24/7/2012

THE COMMISSIONER OF INCOME TAX vs SRI CHANDRAKANT P SANU

ITA/764/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

24/7/2012

CIT vs FEDERAL MOGUL TPR INDIA LTD

ITA - 397 / 2012ITAT Delhi
24/7/2012

CIT vs FEDERAL MOGUL TPR INDIA LTD

ITA - 398 / 2012ITAT Delhi
24/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S SYNDICATE BANK

ITA/748/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

23/7/2012

THE COMMISSIONER OF COMMERCIAL TAX vs M/S SYNDICATE BANK

ITA/747/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

23/7/2012

THE COMMISSIONER OF IT vs M/S BHANU IRON & STEEL CO LTD

ITA/381/2005ITAT Punjab & Haryana

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA

23/7/2012

GURJEET SINGH S/O SHRI TARA SINGH vs COMMISSIONER OF INCOME TAX PATIALA

ITA/66/2012ITAT Punjab & Haryana
23/7/2012

The Commissioner of Income Tax-IV vs M/s.Maruthi Tubes (P) Ltd

ITTA/266/2012ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

23/7/2012

CIT vs SAI DISTRIBUTORS

ITA/1098/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S SRIRAM CHITS (BANGALORE) PVT LTD

ITA/1234/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

23/7/2012

M/s Lavish Apartment (P.) Ltd

ITA/254/2006ITAT Delhi
23/7/2012

SURESHCHANDRA N. SHAH vs COMMISSIONER OF INCOME TAX-16

WP/416/2012ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

20/7/2012

THE C.I.T.,CENTRAL III, MUMBAI. vs M/S.VIRENDRA Dand CO., MUMBAI.

ITXA/987/2000ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

20/7/2012

THE COMMR. OF I. TAX PATIALA vs PREM CHAND

ITA/419/2006ITAT Punjab & Haryana
20/7/2012

M/S BHIMA JEWELLERS vs THE DEPUTY COMMISSIONER OF

WP/16525/2012ITAT Karnataka

H.G.RAMESH

20/7/2012

M/S MYSORE MINERALS LTD vs THE ASSISTANT COMMISSIONER

WP/10516/2012ITAT Karnataka

H.G.RAMESH

20/7/2012

CIT vs EXPO GLOBE INDIA LTD

ITA/1257/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

20/7/2012

CIT vs CHIPSOFT TECHNOLOGY PVT LTD

ITA/598/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

20/7/2012

CIT vs INDEPENDENT MEDIA PVT LTD

ITA/456/2011ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

20/7/2012

CIT vs INDEPENDENT MEDIA PVT LTD

ITA - 456 / 2011ITAT Delhi
20/7/2012

CIT vs SARLA FABRICS PVT LTD

ITA - 788 / 2011ITAT Delhi
20/7/2012