Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

CONTEL MEDICARE SYSTEMS PVT LTD

ITA/426/2012ITAT Delhi
20/7/2012

CONTEL MEDICARE SYSTEMS PVT LTD

ITA - 426 / 2012ITAT Delhi
20/7/2012

L AND T EMPLOYEES WELFARE FOUNDATION vs THE ASSISTANT COMMISSIONER OF INCOME-TAX-15 (1) AND 2 ORS.

WP/423/2011ITAT Bombay
19/7/2012

COMMISSIONER OF INCOME TAX-II vs G H C L LTD

TAXAP/395/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX-II vs KARNAVATI CLUB LTD

TAXAP/360/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD

TAXAP/127/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD

TAXAP/125/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD

TAXAP/124/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX-II vs MARWAR HOTELS LTD

TAXAP/109/2012ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

19/7/2012

COMMISSIONER OF INCOME TAX-II vs MUTRUJABHAI HANIFBHAI KHANUSIYA

TAXAP/228/2012ITAT Gujarat
19/7/2012

COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GOKUL REFOILS & SOLVENT LTD

TAXAP/131/2012ITAT Gujarat
19/7/2012

CHIEF COMMISSIONER OF INCOME TAX (OSD) - CENTRAL - I vs SUPER INDIA CONSTRUCTION

TAXAP/389/2012ITAT Gujarat
19/7/2012

COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GOKUL REFOILS & SOLVENT LTD

TAXAP/130/2012ITAT Gujarat
19/7/2012

COMMISSIONER OF INCOME TAX (TDS) vs BINANI CEMENT LTD

TAXAP/126/2012ITAT Gujarat
19/7/2012

COMMISSIONER OF INCOME TAX-II vs KARNAVATI CLUB LTD

TAXAP/359/2012ITAT Gujarat
19/7/2012

M/S BANGALORE METRO RAIL CORPORATION LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX (TDS)

WP/33050/2011ITAT Karnataka

H.G.RAMESH

19/7/2012

CIT vs ASIAN HOTEL LTD

ITA/425/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

19/7/2012

CIT vs M/S ASIAN HOTEL LTD

ITA/424/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

19/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S BANGALORE ORTHOPAEDIC SOCIETY

ITA/951/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

19/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S CANFIN HOMES LTD

ITA/1070/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

19/7/2012

THE DIRECTOR OF INCOME TAX vs M/S BANGALORE ORTHOPEDIC SOCIETY

ITA/356/2011ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

19/7/2012

M/S BIOCON INDIA LIMITED vs THE JOINT COMMISSIONER OF INCOME-TAX

ITA/991/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

19/7/2012

COMMISSIONER OF INCOME TAX-I vs DAISY PACKERS PVT LTD

TAXAP/212/2010ITAT Gujarat
18/7/2012

The Commissioner of Income Tax-IV vs M/s.Pennar Industries Limited,

ITTA/276/2012ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

18/7/2012

CIT vs MALBRO APPLIANCES PVT LTD

ITA/382/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

18/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S JINDAL ALUMINIUM

ITA/961/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

18/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S.VIJAYA BANK

ITA/950/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

18/7/2012

THE COMMISSIONER OF INCOME TAX vs M/S.REMA CONSTRUCTIONS,

ITA/917/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

18/7/2012

CIT vs KRIBHCO

ITA - 444 / 2011ITAT Delhi
18/7/2012

CIT vs MALBRO APPLIANCES PVT LTD

ITA - 382 / 2012ITAT Delhi
18/7/2012