Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,221 total)
COMMISSIONER OF INCOME TAX-IV vs RISHABH G JAIN
TAXAP/114/2010ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/108/2000ITAT Gujarat
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/110/2000ITAT Gujarat
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/113/2000ITAT Gujarat
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/109/2000ITAT Gujarat
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/106/2000ITAT Gujarat
ASSTT. CIT vs NILA CONSTRUCTION CO.
TAXAP/198/2000ITAT Gujarat
A.C.I.T. vs STOCK EXCHANGE AHMEDABAD.
TAXAP/212/2000ITAT Gujarat
GUJARAT PETROSYNTHESIS LTD. vs DY. CIT
TAXAP/107/2000ITAT Gujarat
The Commissioner of Income Tax- I vs M/s. Avon Organics Limited
ITTA/257/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
The Commissioner of Income TAx - IV vs Orient Longman Pvt. Ltd.
ITTA/244/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
The Commissioner of Income Tax vs M/s. Natural Vanaspathi
ITTA/254/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
DIRECTOR OF INCOME TAX vs JAL HOTELS CO LTD
ITA/390/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs MOUNTAIN TOUCH BUILDERS P. LTD
ITA/388/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
SRI ABDUL GAFFAR S/O SRI ABDUL RAHIM vs THE INCOME-TAX OFFICER
ITA/815/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
CIT vs MOUNTAIN TOUCH BUILDERS P. LTD
ITA - 388 / 2012ITAT Delhi
NTPC SAIL POWER COMPANY PVT. LTD.
ITA/1238/2011ITAT Delhi
M D KAURANI H.U.F THROUGH KA vs ASSISTANT COMMISSIONER OF INCO
ITA/9/2007ITAT Rajasthan
NARENDRA KUMAR JAIN,BHAGWATI MAHESH
SKYLINE BUILDERS, RAJAJI ROAD, ERNAKULAM vs THE COMMISSIONER OF INCOME TAX, CENTRAL
ITA/95/2011ITAT Kerala
DY. CIT (ASSTT) vs HARISHKUMAR J. GUPTA
TAXAP/63/2000ITAT Gujarat
GAUTAM KUMAR vs COMMISSIONER OF INCOME TAX (APPEALS), PATIALA
ITA/98/2012ITAT Punjab & Haryana
THE COMMISSIONER OF INCOME TAX vs M/S KRONE COMMUNICATIONS LIMITED
ITA/1294/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
M/S PATEL MARIGOWDA AND BROS., vs THE COMMISSIONER OF INCOME TAX
ITA/490/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S BAL PHARMA LIMITED
ITA/1287/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S MINI MUTHOOTU MUTUAL FUNDS LTD
ITA/435/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S SILVER CREST CLOTHING PVT LTD
ITA/1140/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
AJAY GULIYA
ITA/423/2012ITAT Delhi
C.I.T.BIKANER vs PAWAN SHARMA
ITA/3/2012ITAT Rajasthan
THE NEW INDIA ASSURANCE CO LTD vs SMT GAYATHRI
RP/186/2012ITAT Karnataka
H.S.KEMPANNA,K.L.MANJUNATH
MR. PRASHOB BALAKRISHNAN P vs THE SENIOR LABOUR INSPECTOR
WP/32423/2009ITAT Karnataka
ARAVIND KUMAR
