Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,253 total)

THE COMMISSIONER OF INCOME TAX, vs SMT CHANDRIKA SHARMA

ITA/200/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

27/8/2012

COMMISSIONER OF INCOME TAX vs M/S FROSTAIR P.LTD

ITA/1638/2006ITAT Delhi
24/8/2012

ITALIAN THAI DEVELOPMENT PUBLIC LTD vs DIRECTOR OF INCOME TAX

ITA - 465 / 2012ITAT Delhi
24/8/2012

COMMISSIONER OF INCOME TAX-IV vs SONAR CONSTRUCTION PVT LTD

TAXAP/904/2011ITAT Gujarat
24/8/2012

COMMISSIONER OF INCOME TAX-IV vs SONAR CONSTRUCTION PVT LTD

TAXAP/905/2011ITAT Gujarat
24/8/2012

THE COMMISSIONER OF INCOME TAX, vs DR. N. THIPPANNA SHETTY

RP/1565/2011ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

24/8/2012

JOINT COMMISSIONER OF INCOME TAX, vs M/S. FERRO CONCRETE COMPANY OF INDIA

RP/1548/2011ITAT Karnataka

N.KUMAR,H.S.KEMPANNA

24/8/2012

CIT vs BHUSHAN STEEL LTD

ITA/324/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

24/8/2012

CIT-IV vs M/S FROSTAIR P.LTD

ITA/183/2002ITAT Delhi
24/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA/1233/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA/1231/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA/1221/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA/1220/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA/1219/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA - 1233 / 2010ITAT Delhi
23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA - 1231 / 2010ITAT Delhi
23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA - 1221 / 2010ITAT Delhi
23/8/2012

KIRAN DEVI vs COMMISSIONER OF INCOME TAX

ITA - 1219 / 2010ITAT Delhi
23/8/2012

COMMISSIONER OF INCOME TAX-III vs ROYALE MANOR HOTELS & IND LTD

TAXAP/847/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

23/8/2012

COMMISSIONER OF INCOME TAX-I vs PATEL RAMNIKLAL HIRJI

TAXAP/606/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

23/8/2012

COMMISSIONER OF INCOME TAX-I vs PATEL RAMNIKLAL HIRJI

TAXAP/605/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

23/8/2012

C I T vs M/S HARYANA STATE COOP. SUPPLY AND MKT. FED. LTD.

ITA/359/2008ITAT Punjab & Haryana
23/8/2012

SRI VENKATESHWARA EDUCATIONAL & vs NATIONAL COUNCIL FOR TEACHER EDUCATION

WP/29087/2012ITAT Karnataka

RAM MOHAN REDDY

23/8/2012

COMMISSIONER OF INCOME TAX vs SMT MEERA DEVI

ITA/997/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

COMMISSIONER OF INCOME TAX vs SMT MEERA DEVI

ITA/995/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

23/8/2012

THE COMMR OF INCOME TAX vs M/S NADATUR HOLDINGS AND INVESTMENTS PVT LTD

ITA/1400/2006ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

23/8/2012

COMMISSIONER OF INCOME TAX vs SANATAN SEVA MANDAL

TAXAP/859/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

22/8/2012

COMMISSIONER OF INCOME TAX vs SANATAN SEVA MANDAL

TAXAP/858/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

22/8/2012

PUSHPA vs INXOME TAX OFFICER,

ITA/30/2012ITAT Kerala
22/8/2012

C I T JAIPUR vs M/S SAGUN GEMS PVT LTD

ITA/210/2012ITAT Rajasthan
22/8/2012