Recent Judgments

Latest ITAT tax tribunal orders across all benches.(357,263 total)

CIT vs JAY PEE VENTURES PVT LTD

ITA/478/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

29/8/2012

CIT vs JAY PEE VENTURES PVT LTD

ITA - 478 / 2012ITAT Delhi
29/8/2012

COMMISSIONER OF INCOME TAX-III vs NEEDWISE ADVERTISING PVT LTD

TAXAP/954/2011ITAT Gujarat

HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA

29/8/2012

M/S GRACE EXPORTS vs I.T.O.WARD-21,UDAIPUR

ITA/17/2010ITAT Rajasthan
29/8/2012

THE COMPTROLLER & AUDITOR GENERAL OF INDIA vs R RAVICHANDER (1)

WP/47882/2011ITAT Karnataka

H.S.KEMPANNA,N.KUMAR

29/8/2012

CIT vs MODI REVLON PVT LTD

ITA/1450/2010ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

29/8/2012

COMMISSIONER OF INCOME TAX-II vs M/S JAY PEE VENTURES PVT. LTD.

ITA/476/2012ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR

29/8/2012

COMMISSIONER OF INCOME TAX-II vs MOHAN CLOTHING CO. PVT. LTD

ITA/317/2012ITAT Delhi
29/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S SONATA INFORMATION TECHNOLOGY LTD

ITA/933/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX, vs SMT. S GAYATHRI

ITA/125/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SAMSUNG ELECTRONICS CO LTD

ITA/1054/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SAMSUNG ELECTRONICS CO LTD

ITA/1053/2008ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX, CENTRAL I, MUMBAI vs SHRI M.P. RAMCHANDRAN

ITXA/1286/2009ITAT Bombay

HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA

28/8/2012

The Commissioner Of Income Tax-Ii vs M/S Vaibhav Cotton Pvt.Ltd.

ITA/16/2012ITAT Madhya Pradesh

HON'BLE SHRI JUSTICE SHANTANU KEMKAR

28/8/2012

THE DEPUTY CIT (ASSTT) vs MASTEK LIMITED

TAXAP/243/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

28/8/2012

THE DEPUTY CIT (ASSTT) vs MASTEK LIMITED

TAXAP/242/2000ITAT Gujarat

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI

28/8/2012

THE DEPUTY CIT (ASSTT) vs M/S. MASTEK LIMITED

TAXAP/263/2000ITAT Gujarat
28/8/2012

COMMISSIONER OF INCOME TAX, ROHTAK vs M/S CAPSUGEL HEALTHCARE LTD

ITA/273/2011ITAT Punjab & Haryana
28/8/2012

AMORA CHEMICALS (P) LTD. vs C.I.T.

ITR/5/2002ITAT Gujarat
28/8/2012

HARISH KUAMR CHHABRA vs COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, LDH

ITA/38/2012ITAT Punjab & Haryana
28/8/2012

The Commissioner of Income Tax, vs Mamatha Educational Society,

ITTA/461/2011ITAT Telangana

GODA RAGHURAM,M.S.RAMACHANDRA RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SRI K L SWAMY (HUF)

ITA/659/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S KWALITY BAR AND RESTAURANT,

ITA/818/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SHRI V. MOHAN KUMAR

ITA/824/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SHRI K L SRIHARI (HUF)

ITA/660/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S FLETCHER PIONEER INDIA PVT LTD

ITA/121/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs M/S.SRI LAKSHMI NARASIMHA DISTILLERIES PVT LTD

ITA/220/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

THE COMMISSIONER OF INCOME TAX vs SHRI M AJITH KUMAR

ITA/815/2007ITAT Karnataka

B.MANOHAR,K.SREEDHAR RAO

28/8/2012

C I T-1 JAIPUR vs M/S JAIPUR CENTRAL COP BANK LTD

ITA/237/2012ITAT Rajasthan
27/8/2012

DIRECTOR INCOME TAX vs SANDEEP RAWAT HALDILON K RASTA

ITA/286/2009ITAT Rajasthan
27/8/2012