Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,276 total)
M/S. SOHAM DATA PROCESSING AND FINANCE PVT. LTD. vs COMMISSIONER OF INCOME TAX-7
WP/511/2012ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COURT ON ITS OWN MOTION vs COMMISSIONER OF INCOME TAX
W.P.(C)-2659/2012ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA/778/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA/243/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA/168/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S UBEROI SONS MACHINES LTD.
ITA - 243 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S UBEROI SONS LTD.
ITA - 168 / 2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA-778/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA-243/2006ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. UBEROI SONS (MACHINES) LTD.
ITA-168/2006ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs BHAGYODAYA GROUP CO OP COTTON SALE GINNING & PRESSING
TAXAP/171/2010ITAT Gujarat
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-IV vs VADILAL DAIRY INTERNATIONAL LTD
TAXAP/1107/2011ITAT Gujarat
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
COMMISSIONER OF INCOME TAX-IV vs M/S GURUKURPA DEVELOPERS
TAXAP/1069/2011ITAT Gujarat
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
PUNJAB STATE COOP. MILK PRODUCER'S vs COMMISSIONER OF INCOME TAX AND ORS.
ITA/235/2008ITAT Punjab & Haryana
ADDL CIT (ASSTT) SR-1 BARODA vs GUJARAT NARMADA VALLEY FERTILIZERS CO LTD
TAXAP/313/2010ITAT Gujarat
ASSISTANT COMMISSIONER OF INCOME TAX BHARUCH CIRCLE vs GUJARAT NARMADA VALLEY FERTILIZERS CO LTD
TAXAP/310/2010ITAT Gujarat
INCOME TAX OFFICER, WARD-5(3),BARODA vs SHREE KRISHNA SAHAKARI BANK LTD
TAXAP/1175/2011ITAT Gujarat
CIT vs INDEO AIRWAYS PVT LTD
ITA/1620/2010ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs ROHIT KEDAR NATH GUPTA
ITA/707/2008ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs ASHA KEDAR NATH GUPTA
ITA/948/2008ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs NITIN KEDAR NATH GUPTA
ITA/706/2008ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX DELHI vs MANI KAKKAR
ITA/892/2008ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME-TAX, vs SHREE RENUKA SUGARS LTD.,
ITA/5006/2011ITAT Karnataka
K.BHAKTHAVATSALA,B.SREENIVASE GOWDA
COMMISSIONER OF INCOME TAX vs KEDAR NATH GUPTA
ITA-713/2008ITAT Delhi
THE COMMISSIONER OF INCOME TAX-VI vs M/S. UBEROI SONS (MACHINES) LTD.
ITA-166/2006ITAT Delhi
CIT vs INDEO AIRWAYS PVT. LTD.
ITA-1620/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S UBEROI SONS MACHINES LTD.
ITA - 166 / 2006ITAT Delhi
CIT vs INDEO AIRWAYS PVT LTD
ITA - 1620 / 2010ITAT Delhi
THE COMMISSIONER OF INCOME TAX -VI vs M/S. UBEROI SONS (MACHINES) LTD.
ITA/166/2006ITAT Delhi
COMMISSIONER OF INCOME TAX
ITA/713/2008ITAT Delhi
