Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1387/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-III vs RASRANJAN FOOD PRODUCTS PVT LTD
TAXAP/192/2010ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1386/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1385/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs SBJ VON COMPOUNDERS PVT LTD
TAXAP/1376/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs ADITYA CORPORATION
TAXAP/1381/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-VI vs MILAN S PATEL
TAXAP/1388/2011ITAT Gujarat
LARSON and TOUBRO LTD., BOMBAY. vs C.I.T.-II, BOMBAY.
ITR/63/1991ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD
TAXAP/1308/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD
TAXAP/1366/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs SHAH ALLOYS LTD
TAXAP/1367/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs XAVIER KELAVANI MANDAL PVT LTD
TAXAP/1362/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX JAI vs SATYA NARAIN GOYAL
ITA/384/2009ITAT Rajasthan
COMMISSIONER OF INCOME TAX-III vs M/S PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT LTD
TAXAP/979/2011ITAT Gujarat
COMMISSIONER OF INCOME TAX-IV vs SANDEEP INTERMEDIATES PVT LTD
TAXAP/1307/2011ITAT Gujarat
THE COMMISSIONER OF INCOME TAX vs SRI C S SUNDER RAJU (HUF)
ITA/74/2008ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
CIT vs GREENLINE DEVELOPERS PVT LTD
ITA - 859 / 2011ITAT Delhi
DIT vs INDIAN NATIONAL THEATRE TRUST
ITA - 499 / 2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs M/S CHILDRENS EDUCATION SOCIETY
ITA/1079/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX-3 MUMBAI vs DBS CORPORATE SERVICES PVT LTD
ITXA/4700/2010ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/182/2000ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/181/2000ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/180/2000ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
W.T.O. vs LALLUBHAI JOGIBHAI PATEL
TAXAP/179/2000ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
A.C.I.T. vs K.KHODIDAS PATEL SPECIFIC FAM-ILY TRUST
TAXAP/329/2000ITAT Gujarat
MRS BESSIE HENRY @ MALLTHUMBA BHA vs THE STATE OF KARNATAKA
CCC/589/2012ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
CIT vs HINDUSTAN TIMES LTD
ITA/350/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
SRI S M DAYANAND S/O SRI MADIVAL SANKAPPA vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/1357/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
ESSAR OIL LTD. vs INCOME-TAX OFFICER
TAXAP/33/2000ITAT Gujarat
MANAN CORPORATION vs ASSTT COMMISSIONER OF INCOME TAX, CIRCLE-5,
TAXAP/1053/2011ITAT Gujarat