MRS BESSIE HENRY @ MALLTHUMBA BHA vs. THE STATE OF KARNATAKA

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CCC/589/2012HC KarnatakaKAHC01031503201204 September 2012Bench: B.MANOHAR,K.SREEDHAR RAO4 pages
AI SummaryDismissed

What did the High Court hold?

The tribunal noted the submission that the direction has been complied with. Consequently, the contempt petitions were closed.

What were the facts?

The complainants filed contempt petitions alleging disobedience of a High Court order. The Additional Government Advocate submitted that the direction has been complied with.

What were the issues?

Whether the accused have complied with the order of the High Court. The issue is whether contempt proceedings should be initiated for alleged disobedience of a court order.

Which sections of the Income-tax Act were involved?

Section 11,Section 12

AI-generated summary — verify with the full judgment below

1 IN THE HIGH COURT OF KARNATAKA AT BANGALORE DATED THIS THE 04TH DAY OF SEPTEMBER 2012 PRESENT: THE HON’BLE MR.JUSTICE K.SREEDHAR RAO AND THE HON’BLE MR.JUSTICE B.MANOHAR C.C.C. No.589/2012(CIVIL) AND C.C.C.Nos.689-691/2012(CIVIL) BETWEEN: 1. MRS. BESSIE HENRY @ MALLTHUMBA BHA AGED ABOUT 73 YEARS RESIDING AT NO.10 ALL SAINTS CHURCH COMPOUND NO.1, HOSUR ROAD BANGALORE-560 025 2. MRS. BIMLA PHILIPS AGED ABOUT 65 YEARS RESIDING AT NO.153(54) 3E MAIN ROAD, KACHARAKANAHALLI THOMAS TOWN BANGALORE-560 084 3. MRS. B.V. RAMANA KUMARI AGED ABOUT 70 YEARS RESIDING AT NO.32

2 2ND CROSS, 2ND STAGE KIRLOSKAR COLONY BASAVESHWARNAGAR BANGALORE-560 079 4. MR. SANNAYANAIAY M AGED ABOUT 70 YEARS RESIDING AT NO.74, SHABARI INCOME TAX LAYOUT BHARATHINARGAR VISHWANEEDAM POST BANGALORE-560 091 ... COMPLAINANTS (BY SRI K.HANUMANTHARAYAPPA, ADV.,) AND: 1. THE STATE OF KARNATAKA DEPARTMENT OF SECONDARY EDUCATION M.S. BUILDINGS BANGALORE-560 001 REPRESENTED BY ITS SECRETARY SRI. KUMARA NAIK 2. THE COMMISSIONER DEPARTMENT OF SECONDARY EDUCATION NEW PUBLIC OFFICES NRUPATHUNGA ROAD BANGALORE-560 001 REPRESENTED BY SRI. PRABHAKAR 3. THE DIRECTOR DEPARTMENT OF HIGHER SECONDARY EDUCATION NEW PUBLIC OFFICES NRUPATHUNGA ROAD

3 BANGALORE-560 001 REPRESENTED BY SRI. HANUMANTHARAYAPPA 4. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS BM NORTH DIVISION K.R.CIRCLE BANGALORE REPRESENTED BY SRI.CHANDRASHEKARAIAH 5. THE HEAD MASTER GOODWILL GIRLS HIGH SCHOOL NO.10, PROMENADE ROAD FRAZER TOWN BANGALORE-560 005 6. THE HEAD MASTER SEVASHRAM HIGH SCHOOL SRIRAMPURAM BANGALORE-560 021 ... ACCUSED (BY SRI. V.S. HEGDE, AGA FOR A1 TO A4) THESE CCC ARE FILED U/S 11 & 12 OF THE CONTEMPT OF COURT ACT BY THE COMPLAINANT, WHEREIN HE PRAYS THAT THE HON'BLE HIGH COURT BE PLEASED TO INITIATE CONTEMPT PROCEEDINGS AGAINST THE ACCUSED FOR DISOBEYING THE ORDER DATED 30.03.2012 PASSED BY THE HON'BLE HIGH COURT IN W.P.NO.9281/2012(S-RES). THESE CCC COMING ON FOR PRELIMINARY HEARING, ON THIS DAY, SREEDHAR RAO, J., MADE THE FOLLOWING:

4 O R D E R Learned Additional Government Advocate submits that direction has been complied. Hence, these petitions are closed. Sd/- JUDGE Sd/- JUDGE PMR*

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