Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
Commisssioner of Income Tax vs Sri SRi Ram Manoj Kumar
ITTA/114/2004ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
M/S.SUNDARAM FIN.LTD. vs ASST.COMMISSIONER OF INCOME TAX,CHENNAI
C.A. No.-005895-005895 - 2008ITAT SC
COMMISSIONER OF INCOME TAX vs BHARAT HEAVY ELECTRICAL LIMITED
ITA/278/2010ITAT Delhi
DUTRON PLASTICS LTD. vs DY.COMMISSIONER OF INCOME TAX
TAXAP/403/2006ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
DUTRON PLASTICS LTD. vs DY.COMMISSIONER OF INCOME TAX
TAXAP/402/2006ITAT Gujarat
SRI NAVEEN KUMAR H E vs THE GOVERNMENT OF KARNATAKA
WP/31948/2012ITAT Karnataka
RAM MOHAN REDDY
SRI UDAY KALYAN N vs THE GOVERNMENT OF KARNATAKA
WP/31943/2012ITAT Karnataka
RAM MOHAN REDDY
The Commissioner of Income Tax - IV vs Nagarjuna Finance Ltd.
ITTA/262/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
CIT vs SONY INDIA PVT LTD
ITA - 1178 / 2011ITAT Delhi
ACIT vs COSMO FILMS LTD
ITA - 552 / 2012ITAT Delhi
SISTA'S PVT. LTD. vs COMMISSIONER OF INCOME TAX -2
ITXA/127/2012ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE C.I.T.B. C-XI. vs ROUSSEL PHARMACAUTICALS INDIA LTD.
ITR/230/1997ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
CIT vs SAMTEL COLOR LTD
ITA - 549 / 2012ITAT Delhi
CIT vs KAMA HOLDING LTD
ITA - 548 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX-I vs JITENDRA DALPATBHAI SHAH
TAXAP/1414/2011ITAT Gujarat
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
M/S.MUTHOOT FINANCE CORPORATION vs COMMISSIONER OF INCOME TAX, KOTTAYAM
ITA/42/2004ITAT Kerala
C I T JAIPUR vs ARUN KUMAR KOTHARI
ITA/80/2010ITAT Rajasthan
SAMANTHU BUSINESS FORMS PVT LTD vs STATE OF KARNATAKA
STRP/133/2010ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
NOKIA NETWORKS OY vs ASST. DIRECTOR OF INCOME TAX
ITA/1138/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
NOKIA NETWORKS OY vs ASSTT. DIRECTOR OF INCOME TAX
ITA/1137/2006ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
DIRECTOR OF INCOME TAX vs UOP LIC, NEW DELHI
ITA/1324/2007ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
ICEC INDIA P.LTD. vs COMMISSIONER OF INCOME TAX
ITA/359/2005ITAT Delhi
CASES PERTAINING TO SPL.DIVISION BENCHES
DIRECTOR OF INCOME TAX vs C.I.T ALCATEL
ITA - 30 / 2008ITAT Delhi
DIRECTOR OF INCOME TAX vs UOP LIC, NEW DELHI
ITA - 1324 / 2007ITAT Delhi
DTE OF INCOME TAX vs NOKIA NETWORK OY
ITA - 505 / 2007ITAT Delhi
M/S. SALORA INTERNATIONAL LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-004427-004427 - 2003ITAT SC
DIRECTOR OF INCOME TAX vs M/S NOKIA NETWORKS OY
ITA/512/2007ITAT Delhi
CIT vs RAJAN NANDA
ITA - 550 / 2012ITAT Delhi
CIT vs SUBROS LTD
ITA - 547 / 2012ITAT Delhi
COMMISSIONER OF INCOME TAX-IV vs YUG CORPORATION
TAXAP/1384/2011ITAT Gujarat
HONOURABLE MR. JUSTICE VIJAY MANOHAR SAHAI,HONOURABLE MR. JUSTICE N.V.ANJARIA
