The Commissioner of Income Tax - IV vs. Nagarjuna Finance Ltd.
ITTA/262/2012HC TelanganaHBHC01032286201210 September 2012Bench: GODA RAGHURAM,M.S.RAMACHANDRA RAO6 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Meghal Homes (P) Ltd. v. Shree Niwas Girni K.K. Samiti and Ors.6 citing7 SCC 753 · 2007
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