Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
CIT vs ASHOK PRASAD GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs S.M.FLANGES P.LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX vs S.M.FLANGES P.LTD.
CIT vs ASHOK PRASAD GUPTA
CIT vs PC CHEMICALS
CIT vs ASHOK PRASAD GUPTA
CIT vs DEV DUTT PRASAD RAJ KUMAR GARG
THE COMMISSIONER OF INCOME TAX vs CGI INFORMATION SYSTEMS &
B.MANOHAR,K.SREEDHAR RAO
THE COMMSISIONER OF INCOME TAX, vs SHRI G V GURUPRASAD
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs KARNATAKA POWER TRANSMISSION CORPORATION LTD
B.MANOHAR,K.SREEDHAR RAO
zandu pharmaceutical works ltd vs the commissioner of income-tax-vii
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
THE COMMISSIONER OF INCOME TAX - 3 MUMBAI vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
The Commissioner of Income Tax 10, vs M/s. Indian Oil Corporation Ltd.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME-TAX, PANCHKULA vs M/S KHOSLA ICE AND GENERAL MILLS, AMBALA CITY
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
MOHAN LAL SYAL vs COMMISSIONER OF INCOME TAX, CHD
SUKHAMRIT SINGH vs CIT, AMRITSAR & ANR
ASHIYA BEGUM vs STATE OF KARNATAKA
RAM MOHAN REDDY
MANJUNATH V vs STATE OF KARNATAKA
RAM MOHAN REDDY
PUNJAB & SIND BANK vs COMMISSIONER OF INCOME TAX V& ANR.
CASES PERTAINING TO SPL.DIVISION BENCHES
THE COMMISSIONER OF INCOME TAX vs MR H S VIJAYA KUMAR
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S C M FINANCE & LEASING PRIVATE LTD
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX DELHI vs TELECOM FINANCE (INDIA) LTD.
PUNJAB & SIND BANK vs COMMISSIONER OF INCOME TAX V & ANR.
PUNJAB AND SIND BANK
CIT vs ALCATEL LUCENT INDIA LTD
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S OCTAVE APPARELS
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
GUPTA COAL (INDIA) LIMITED vs KIOCL LIMITED
MOHAN M. SHANTANAGOUDAR
SRI V K AMBIKAN S/O LATE V A KUMARAN vs BRITANNIA INDUSTRIES LTD
AJIT J GUNJAL
SRI UDAY KALYAN N vs THE GOVERNMENT OF KARNATAKA
B.MANOHAR,K.SREEDHAR RAO
SRI NAVEEN KUMAR H E vs THE GOVERNMENT OF KARNATAKA
B.MANOHAR,K.SREEDHAR RAO