Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
CIT vs VALIANT COMMUNICATIONS LTD
COMMISSIONER OF INCOME TAX vs COLLECTOR LAND ACQUISITION DEPTT OF INDUSTRIES & COMMERCEW
MR. JUSTICE AJAY KUMAR MITTAL,MR JUSTICE RAKESH KUMAR GARG
COMMISSIONER OF INCOME TAX-II, CHANDIGARH vs HARJIT SINGH SANGHA, CHANDIGARH
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE AJAY KUMAR MITTAL
COMMISSIONER OF INCOME TAX-I, LUDHIANA vs M/S EASTMAN INTERNATIONAL, LUDHIANA
MR JUSTICE RAKESH KUMAR GARG,MR. JUSTICE AJAY KUMAR MITTAL
SRI RAGHAVENDRA vs M/S BHARATH PETROLEUM
MOHAN M. SHANTANAGOUDAR
COMMISSIONER OF INCOME TAX vs DLF LTD.
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
COMMISSIONER OF INCOME TAX IV NEW DELHI vs M/S DLF LTD
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs JAI PAL AGGARWAL
CIT vs ARTS BEAUTY EXPORTS
COMMISSIONER OF INCOME TAX vs PRIYANKA SHIP BREAKING COMPANY PVT. LTD
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD
THE COMMISSIONER OF INCOME TAX vs JAI PAL AGGARWAL
FAG BEARINGS INDIA LTD vs DEPUTY COMMISSIONER OF INCOME TAX
ZUARI AGRO CHEMICALS LTD. vs C.I.T.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
CIT vs MAHAGUN TECHNOLOGIES PVT LTD
COMMISSIONER OF INCOME TAX-I LUDHIANA vs M/ SAFARI BIKES LTD.
CIT vs HINDUSTAN TIMES LTD
CHOPAL PLYWOOD ETC. vs COMMISSIONER OF INCOME TAX, PANCHKULA
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE GURMEET SINGH SANDHAWALIA
THE COMMISSIONER OF INCOME TAX - 3 MUMBAI vs XYLON HOLDINGS PVT LTD.
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs M/S AARVEE DENIMS & EXPORTS LIMITED
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
M/S.SARAF TRADING CORPN.COCHIN-3. vs DY.COMMR.OF INCOME TAX,EKM
CHOPAL PLYWOOD, VILLAGE NABH, YAMUNAN NAGAR vs COMMISSIONER OF INCOME TAX, PANCHKULA
M.L. SACHDEVA LR OF WALAYA RAM SACHDEV ( DECEAS,) vs INCOME TAX OFFICER WARD 1 (1) FARIDABAD
CIT vs DEV DUTT PRASAD RAJ KUMAR GARG
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs PC CHEMICALS
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs ASHOK PRASAD GUPTA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR