Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,294 total)
THE COMMISSIONER OF INCOME TAX vs M/S HIND NIPPON RURAL INDUSTRIES LTD
RP/817/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME-TAX, vs M/S GANGAGEN BIOTECHNOLOGIES P LTD.,
RP/811/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
MD GOUSIDDIN S/O LATE JALALUDDIN AND ANR vs THE CHIEF EXECUTIVE OFFICER AND ORS
WP/85575/2012ITAT Karnataka
ARAVIND KUMAR
COMMISSIONER OF vs M/S POLYFLEX (INDIA) PVT L
RP/804/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
COMMISSIONER OF INCOME vs M/S UNITED RACING
RP/805/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S ITTIUM SYSTEMS PVT LTD.,
RP/813/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S MYSORE AMMONIA PRIVATE LTD
RP/810/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S UNITED BREWERIES (HOLDINGS ) LTD.,
RP/812/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
COMMISSIONER OF INCOME TAX-III vs M/S POLYFLEX (INDIA) PVT LTD
RP/806/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME-TAX vs SMT KAMALA EBENEZER
RP/815/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
CIT vs SAHARA INDIA FINANCIAL CORPORATION LTD
ITA/637/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SAHARA INDIA MUTUAL BENEFIT CO LTD
ITA/846/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
CIT vs SAHARA INDIA FINANCIAL CORPORATION LTD
ITA - 637 / 2011ITAT Delhi
CIT vs SAHARA INDIA MUTUAL BENEFIT CO LTD
ITA - 846 / 2011ITAT Delhi
COMMISSIONER OF INCOME TAX-III vs M/S. SHRI SIDHDATA ISPAT (P) LTD.
ITA/1247/2011ITAT Delhi
CIT-I vs ANAND NISHIKAWA COMPANY LTD
ITA/430/2012ITAT Delhi
M/S. TANNA EXPORTS vs THE C.I.T.B.C.I, BOMBAY
ITR/63/1996ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
M/S.MATHER and PLATT (I) LTD. BOMBAY vs THE C.I.T.B.C-VI,BOMBAY
ITR/110/1995ITAT Bombay
HON'BLE SHRI JUSTICE S.J. VAZIFDAR, HON'BLE SHRI JUSTICE M.S. SANKLECHA
COMMISSIONER OF INCOME TAX-II vs PATHANKOT PRIMARY CO-OPERATIVE AGRIL DEV BANKD LTD.
ITA/27/2012ITAT Punjab & Haryana
M/S. LOKOPAYOGI ILAKHE AND KARNATAKA NAWAKAR vs INCOME TAX OFFICER,
WP/66391/2012ITAT Karnataka
H.G.RAMESH
M/S. SHRI KALMESHWAR CO-OP. CREDIT SOCIETY vs INCOME TAX OFFICER,
WP/66392/2012ITAT Karnataka
H.G.RAMESH
The Commissioner of Income Tax-IV vs Pramati Technologies Pvt Ltd,
ITTA/283/2012ITAT Telangana
GODA RAGHURAM,M.S.RAMACHANDRA RAO
DIRECTOR OF INCOME TAX vs HANS RAJ SAMARAK SOCIETY
ITA/534/2012ITAT Delhi
DIRECTOR OF INCOME TAX vs ITALIAN THAI DEVELOPMENT CO LTD
ITA/576/2012ITAT Delhi
DIRECTOR OF INCOME TAX vs ITALIAN THAI DEVELOPMENT CO LTD
ITA - 576 / 2012ITAT Delhi
DIRECTOR OF INCOME TAX vs HANS RAJ SAMARAK SOCIETY
ITA - 534 / 2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/783/2009ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/441/2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/440/2012ITAT Delhi
THE COMMISSIONER OF INCOME TAX vs REGENCY CREATIONS LTD.
ITA/439/2012ITAT Delhi
