Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
CIT vs HARJEET SIKAND
ITA - 543 / 2012ITAT Delhi
PRICEWATERHOUSECOOPERS PVT.LTD. vs C.I.T-KOLKATA-I
C.A. No.-006924-006924 - 2012ITAT SC
S.H. KAPADIA MADAN B. LOKUR
SRI.TARALABALUMJAGADGURU EDUCATION SOCIETY vs THE CHIEF COMMISSIONER OF INCOME TAX
WP/64630/2009ITAT Karnataka
H.G.RAMESH
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/467/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/466/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1151/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1150/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/468/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1149/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1149 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1148 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1150 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1151 / 2011ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 467 / 2012ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 468 / 2012ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 472 / 2012ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1148/2011ITAT Delhi
CIT vs INDIAN VACCINE CORPORATION LTD
ITA - 520 / 2012ITAT Delhi
CIT vs INTEGRATED TECHNOLOGIES LTD
ITA - 522 / 2012ITAT Delhi
VINAY NANADALAL KOTHARI, vs THE ADDITIONAL COMMISSIONER OF INCOME TAX,
WP/68657/2010ITAT Karnataka
H.G.RAMESH
S. GURUSWAMY, vs INCOME TAX OFFICER,
WP/66947/2010ITAT Karnataka
H.G.RAMESH
CIT vs ANSAL HOUSING & CONSTRUCTION LTD
ITA - 437 / 2011ITAT Delhi
CIT vs NATIONAL FERTILIZERS LTD
ITA - 541 / 2012ITAT Delhi
Siraj Siddique vs Income Tax Officer Indore
WP/501/2004ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE SHANTANU KEMKAR
THE COMMISSIONER OF INCOME TAX vs M/S SILVER LINE INFORMATION
RP/809/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME-TAX vs M/S ENDEAVOUR ESTATES (P) LTD
RP/816/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
MD GOUSIDDIN S/O LATE JALALUDDIN AND ANR vs THE CHIEF EXECUTIVE OFFICER AND ORS
WP/85574/2012ITAT Karnataka
ARAVIND KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S.FIRST SECURITIES PVT LTD
RP/818/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME TAX vs M/S HIND NIPPON RURAL INDUSTRIES LTD
RP/817/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR
THE COMMISSIONER OF INCOME-TAX, vs M/S GANGAGEN BIOTECHNOLOGIES P LTD.,
RP/811/2012ITAT Karnataka
RAVI MALIMATH,N.KUMAR