Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,271 total)
M/S CANFIN HOMES LIMITED vs THE ASST. COMMISSIONER OF INCOME-TAX
ITA/1125/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX-II vs DHIRAJ R RUNGTA
TAXAP/1152/2011ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
MR HARENDER KEERTHI vs MRS PRIYA
WP/37490/2012ITAT Karnataka
MOHAN M. SHANTANAGOUDAR
DR. S A SOMASHEKAR vs DR. K HARISH S/O N KARIGOWDA
WP/12029/2011ITAT Karnataka
H.S.KEMPANNA,N.KUMAR
MR HARENDER KEERTHI vs MRS PRIYA
WP/37489/2012ITAT Karnataka
MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA CO-OPERATIVE MILK PRODUCERS
ITA/70/2007ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
M/S CANFIN HOMES LIMITED vs THE ASST. COMMISSIONER OF INCOME-TAX
ITA/1126/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX vs VACHANBAND INVESTMENT LTD.
ITA - 84 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VACHANBAND INVESTMENT LTD
ITA/84/2010ITAT Delhi
CIT vs HARJEET SIKAND
ITA - 543 / 2012ITAT Delhi
PRICEWATERHOUSECOOPERS PVT.LTD. vs C.I.T-KOLKATA-I
C.A. No.-006924-006924 - 2012ITAT SC
S.H. KAPADIA MADAN B. LOKUR
SRI.TARALABALUMJAGADGURU EDUCATION SOCIETY vs THE CHIEF COMMISSIONER OF INCOME TAX
WP/64630/2009ITAT Karnataka
H.G.RAMESH
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/467/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/466/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1151/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1150/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/468/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1149/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1149 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1148 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1150 / 2011ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA - 1151 / 2011ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 467 / 2012ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 468 / 2012ITAT Delhi
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA - 472 / 2012ITAT Delhi
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1148/2011ITAT Delhi
CIT vs INDIAN VACCINE CORPORATION LTD
ITA - 520 / 2012ITAT Delhi
CIT vs INTEGRATED TECHNOLOGIES LTD
ITA - 522 / 2012ITAT Delhi
VINAY NANADALAL KOTHARI, vs THE ADDITIONAL COMMISSIONER OF INCOME TAX,
WP/68657/2010ITAT Karnataka
H.G.RAMESH
S. GURUSWAMY, vs INCOME TAX OFFICER,
WP/66947/2010ITAT Karnataka
H.G.RAMESH
