Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,256 total)
CIT vs LATA JAIN
ITA - 1807 / 2010ITAT Delhi
CIT vs LATA JAIN
ITA - 1972 / 2010ITAT Delhi
CIT vs DINESH JAIN
ITA - 1817 / 2010ITAT Delhi
CIT vs DINESH JAIN
ITA - 1968 / 2010ITAT Delhi
CIT vs LATA JAIN
ITA - 1805 / 2010ITAT Delhi
CIT vs LATA JAIN
ITA - 1809 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs M/S. M.S. INTERNATIONAL LTD
ITA/999/2006ITAT Delhi
CIT, FARIDABAD vs M/S HEMLA EMBROIDERY MILLS(P) FARIDABAD
ITA/16/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX-II vs M/S. KRISHI UTPADAN MANDI SAMITI
CIVIL APPEAL No. 7040/2012ITAT SC
2 Judges
C.I.T-II vs M/S KRISHI UTPADAN MANDI SAMITI
C.A. No.-007040-007040 - 2012ITAT SC
S.H. KAPADIA MADAN B. LOKUR
CIT vs LEAR AUTOMOTIVE INDIA PVT LTD
ITA/413/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
THE COMMISSIONER OF INCOME TAX vs M/S MOTOR INDUSTRIES CO LTD
ITA/86/2007ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
SRI SABIR SALIM AHMED vs THE INCOME TAX OFFICER
ITA/178/2011ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S ADVANCE MIRCONIC DEVICERS LTD
ITA/122/2007ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
THE COMMISSIONER OF INCOME TAX vs M/S ADVANCED MIRCONIC DEVICERS LTD
ITA/120/2007ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
M/S CANFIN HOMES LIMITED vs THE ASST. COMMISSIONER OF INCOME-TAX
ITA/1125/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX-II vs DHIRAJ R RUNGTA
TAXAP/1152/2011ITAT Gujarat
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
MR HARENDER KEERTHI vs MRS PRIYA
WP/37490/2012ITAT Karnataka
MOHAN M. SHANTANAGOUDAR
DR. S A SOMASHEKAR vs DR. K HARISH S/O N KARIGOWDA
WP/12029/2011ITAT Karnataka
H.S.KEMPANNA,N.KUMAR
MR HARENDER KEERTHI vs MRS PRIYA
WP/37489/2012ITAT Karnataka
MOHAN M. SHANTANAGOUDAR
THE COMMISSIONER OF INCOME TAX vs M/S KARNATAKA CO-OPERATIVE MILK PRODUCERS
ITA/70/2007ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
M/S CANFIN HOMES LIMITED vs THE ASST. COMMISSIONER OF INCOME-TAX
ITA/1126/2006ITAT Karnataka
B.MANOHAR,K.SREEDHAR RAO
COMMISSIONER OF INCOME TAX vs VACHANBAND INVESTMENT LTD.
ITA - 84 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs VACHANBAND INVESTMENT LTD
ITA/84/2010ITAT Delhi
CIT vs HARJEET SIKAND
ITA - 543 / 2012ITAT Delhi
PRICEWATERHOUSECOOPERS PVT.LTD. vs C.I.T-KOLKATA-I
C.A. No.-006924-006924 - 2012ITAT SC
S.H. KAPADIA MADAN B. LOKUR
SRI.TARALABALUMJAGADGURU EDUCATION SOCIETY vs THE CHIEF COMMISSIONER OF INCOME TAX
WP/64630/2009ITAT Karnataka
H.G.RAMESH
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/467/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
GALILEO INTERNATIONAL INC vs DIRECTOR OF INCOME TAX
ITA/466/2012ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
DIRECTOR OF INCOME TAX vs GALILEO INTERNATIONAL INC
ITA/1151/2011ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE R.V.EASWAR
