ITALIAN THAI DEVELOPMENT PUBLIC LTD vs. DIRECTOR OF INCOME TAX

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ITA - 465 / 2012HC Delhi24 August 20121 pages
For Petitioner: PC YADAV

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IN THE HIGH COURT OF DELHI AT NEW DELHI . . . ITA 465/2012 . . . ITALIAN THAI DEVELOPMENT PUBLIC LTD ..... Appellant . Through Mr. S R Wadhwa and Mr. P C Yadav, Advs. . . . versus . . . DIRECTOR OF INCOME TAX ..... Respondent . Through Mr. N P Sahni, sr. standing counsel . . . CORAM: . HON'BLE MR. JUSTICE S. RAVINDRA BHAT . HON'BLE MR. JUSTICE R.V.EASWAR . . . O R D E R . 24.08.2012 . . . CM 14263/2012 . Exemption is allowed subject to all just exceptions. . Application is disposed of. . ITA 465/2012 . . . Issue notice. . Mr. N P Sahni, sr. standing counsel accepts notice on behalf of revenue. . List on 25th September, 2012. . . . . . S. RAVINDRA BHAT, J . . . . . . . R.V.EASWAR, J . AUGUST 24, 2012 . vld . . . $ 21 . . .

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