Recent Judgments

WHIRLPOOL INDIA LTD. BANGALORE vs DEPUTY COMMNR.,COMMERCIAL TAXES

S. B. SINHA MARKANDEY KATJU

COMMISSIONER OF INCOME TAX, KOLKATA vs M/S. HOOGHLY MILLS CO. LTD

COMMISSIONER OF INCOME TAX, KOLKATA vs M/S. HOOGHLY MILLS CO. LTD

C.I.T JDR vs M/S VADHBAG PAPER & BOARD MILLS PVT.LTD.

C.I.T. vs MOHINDER SINGH

C.I.T. PATIALA vs M/S ROADMASTER INDS. OF INDIA

THE COMMISSIONER OF INCOME TAX vs M/S DEWAN CHAND SATYAPAL

C.I.T LDH vs M/S KISHAN CHAND & CO.OIL IND.LTD.LDH

C.I.T PATIALA vs SARDARNI DEVINDER KAUR

CHIEF COMMISSIONER OF INCOME TAX, BHOPAL AND ORS. vs M/S. LEENA JAIN AND ORS.

2 Judges

CHIEF COMMNR OF INCOME TAX, BHOPAL vs M/S. LEENA JAIN

CHIEF COMMNR OF INCOME TAX, BHOPAL vs M/S. LEENA JAIN

M/S STEEL STRIPS LTD. CHD. vs COMMR. OF INCOME TAX CHD. AND ANR.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

C.IT vs JAIN PACK WALL IND.

VARINDER AGRO CHEMICALS LTD vs THE COMMISSIONER OF INCOME TAX AND ANR

COMMR. OF INCOME TAX vs M/S RICO AUTO INDS.

C.I.T. JDR. vs AJIT SINGH

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

COMMISSIONER OF INCOME TAX vs PRAKASH OIL INDUSTRIES AND GINNING FACTORY

CIT PATIALA vs M/S RANGILA RAM

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

C.I.T.JALANDHAR vs M/S KHALSA ENGG.WORKS.

MR. JUSTICE ADARSH KUMAR GOEL,MR. JUSTICE RAJESH BINDAL

C.I.T AMRITSAR vs SMT. PUKHRA WATI

P.R. METRANI vs COMMNR. OF INCOME TAX, BANGALORE

P.R. METRANI vs COMMNR. OF INCOME TAX, BANGALORE

M/S VARDHMAN OIL & CHEMICALS P LTD. vs CIT ASR

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE ADARSH KUMAR GOEL

CIT CHANDIGARH vs JUSTICE N.K.SODHI,36/4-A,CHD.

C.I.T. CENTRAL LUDHIANA vs M/S AVON CYCLES (P) LTD.

C.I.T. JDR. vs QUALITY PACKS

C.I.T. APTIALA vs M/S CHANDIKA PRESS PVT. LTD.

THE COMMR. OF INCOME TAX PATIALA vs M/S DEV RAJ & SONS CHD.